What did the Tribunal hold?

The tribunal permitted the assessee-trusts to withdraw their appeals. Consequently, all the appeals were dismissed as withdrawn.

Six different assessee-trusts filed appeals against orders passed by the Learned Commissioner of Income Tax (Exemption). The assessees subsequently filed applications requesting the tribunal to withdraw these appeals.

What were the issues?

The primary issue was whether the appeals, which the assessees wished to withdraw, should be dismissed as such.

Shri Adesar Visha Shrimali Jain… vs CIT | ITAT Rajkot 2026

Income Tax Appellate Tribunal, Rajkot Bench, Rajkot

Before: Dr. Arjun Lal Saini & Shri Sonjoy Sarma

For Appellant: Shri Mehal H. Doshi, Darshak Thakkar &

For Respondent: Shri Ravinder Sindhu, Ld. CIT (DR)

Hearing: 30/06/2026Pronounced: 30/06/2026

Heard together (5 matters)

ITA No. 109/Rjt/2026

ITA No. 111/Rjt/2025

ITA No. 132/Rjt/2025

ITA No. 894/Rjt/2025

ITA No. 896/Rjt/2025

Read from the judgment's own cause title. This page is filed under one of them.

आयकर अपीलीय अिधकरण, राजकोट �यायपीठ, राजकोट। In The Income Tax Appellate Tribunal, Rajkot Bench, Rajkot Before Dr. Arjun Lal Saini, Accountant Member And Shri Sonjoy Sarma, Judicial Member आयकरअपीलसं./ITA No. 109/Rjt/2026 & 120/Rjt/2025 (�नधा�रणवष�/Assessment Year: (NA) Satyeshwar Mahadev Charitable Trust CIT(Exemption) Rola Ratadiya Ni Wadi Panchasar Road Room No:609, Floor-6, Aayakar Vs. Morbi Gujarat 363641 Bhawan (Vejalpur), Nr: Sachin Tower, 100 Foot Road, Anandnagar-Prahladnagar Road, Ahmedabad Gujarat 363641 �थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAWTS3903J (अपीलाथ�/Appellant) (��यथ�/Respondent) आयकरअपीलसं./ITA No. 111/Rjt/2025 (�नधा�रणवष�/Assessment Year: (NA) Shri Umiya Mataji Ishver Ramji CIT (Exemption) Annakshetra Trust Room No. 609 Floor 6 Ayakar Vs. Bhawan Vejalpur Nr Sachin Tower Vandhay, At Deshalpar Vandhay Tal 100 Ft Road Anandnangar Bhuj Kutch, Gujarat - 370001 Prahladnagar Road Ahmedabad Gujarat - 380015 �थायीलेखासं./जीआइआरसं./PAN/GIR No.: AABTS8429C (अपीलाथ�/Appellant) (��यथ�/Respondent) आयकरअपीलसं./ITA No. 132/Rjt/2025 (�नधा�रणवष�/Assessment Year: (NA) Karsandas Kalabhai Thakkar Public CIT(Exemption) Charitable Trust Room No:609, Floor-6, Aayakar Vs. At Mauvan, Taluka Khambhalia District Bhawan (Vejalpur), Nr: Sachin Jamnagar, Jamnagar Gujarat 361001 Tower, 100 Foot Road, Anandnagar-Prahladnagar Road, Ahmedabad, Gujarat 380015 �थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAATK1903A

ITA No. 109 ,112, 111, 132, 894 & 896/RJT/2025 Different Assessee vs. CIT(E)

(अपीलाथ�/Appellant) (��यथ�/Respondent) आयकरअपीलसं./ITA No. 894/Rjt/2025 (�नधा�रणवष�/Assessment Year: (NA) Adhoi Panjarapole CIT (Exemption), Ahmedabad Adhoi, Kutch Gujarat 370140 Floor-6, Aaykar Bhavan Vs. (Vejalpur), Nr. Sachin Tower, 100 Foot Road, Anandnagar - Prahladnagar Road, Ahmedabad Gujarat - 380015 �थायीलेखासं./जीआइआरसं./PAN/GIR No.: AABTA0263A (अपीलाथ�/Appellant) (��यथ�/Respondent) आयकरअपीलसं./ITA No. 896/Rjt/2025 (�नधा�रणवष�/Assessment Year: (NA) Shri Adesar Visha Shrimali Jain CIT (Exemption), Ahmedabad Deravasi Sangh Floor-6, Aaykar Bhavan Vs. Adesar Rahpar, Kutch Gujarat 370155 (Vejalpur), Nr. Sachin Tower, 100 Foot Road, Anandnagar - Prahladnagar Road, Ahmedabad Gujarat 380015 �थायीलेखासं./जीआइआरसं./PAN/GIR No.: AABTA0598C (अपीलाथ�/Appellant) (��यथ�/Respondent) Appellant by : Shri Mehal H. Doshi, Darshak Thakkar & Kalpesh Doshi Ld. AR Respondent by : Shri Ravinder Sindhu, Ld. CIT (DR) Date of Hearing : 30/06/2026 Date of Pronouncement : 30/06/2026 ORDER Per, Bench: Captioned six appeals filed by the different assessee-trusts are directed against the separate order passed by the Learned Commissioner of Income Tax (Exemption)

Page 2 of 3

ITA No. 109 ,112, 111, 132, 894 & 896/RJT/2025 Different Assessee vs. CIT(E)

These different assessee-trusts filed separate applications requesting the Bench to withdraw these appeals. That is, these assessee-trusts do not which to press these appeals. The Ld. DR did not raise any objection if these appeals are dismissed as withdrawn. We permit these assessee-trusts to withdraw these appeals.

In the result, these appeals filed by different assessee-trusts, (in ITA Nos. 109/Rjt/2026 & 120/Rjt/2025, 111/Rjt/2025, 132/Rjt/2025, 894/Rjt/2025 & 896/Rjt/2025) are dismissed as withdrawn.

Order is pronounced in the open Court on 30/06/2026.

Sd/- Sd/- [Shri Sonjoy Sarma] [Dr. Arjun Lal Saini] �याियक सद�य/Judicial Member S लेखा सद�य/Accountant Member (True Copy) राजकोट/Rajkot िदनांक/ Date: 30/06/2026 Copy of the order forwarded to : 1. The assessee 2. The Respondent 3. CIT 4. The CIT(A) 5. DR, ITAT, Rajkot 6. Guard File By order

Sr. Private Secretary ITAT, Rajkot

Page 3 of 3

SHRI ADESAR VISHA SHRIMALI JAIN DERAVASI SANGH,ADESAR vs. CIT (EXEMPTION), AHMEDABAD, AHMEDABAD

What did the Tribunal hold?

What were the facts?

What were the issues?

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