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ITAT Rajkot Bench

3,677 judgments

DAMNAGAR TALUKA KALYAN MANDAL,DAMNAGAR vs CIT (EXEMPTION), AHMEDABAD

ITA 689/RJT/2026[2026-2027]Status: Disposed30/6/2026AY 2026-2027

GANDHIGRAM SWETAMBER MURTIPUJAK JAIN SANGH RAJKOT,RAIYA ROAD vs CIT (EXEMPTION), AHMEDABAD

ITA 660/RJT/2026[2026-2027]Status: Disposed30/6/2026AY 2026-2027

ASHOKKUMAR CHHAGANBHAI MEHTA,RAJKOT vs INCOME TAX OFFICER, WARD-1(1)(1), RAJKOT, RAJKOT

ITA 658/RJT/2026[2022-23]Status: Disposed30/6/2026AY 2022-23

MAHADEV SEVA CHARITABLE TRUST,GANDHIDHAM vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 637/RJT/2026[N.A.]Status: Disposed30/6/2026

ANNAPURNA PRASAD GRUH TRUST UPLETA,UPLETA vs CIT(EXEMPTION), AHMEDABAD

ITA 56/RJT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27

BAGASARA SARVANGI VIKAS TRUST,AMRELI vs CIT(EXEMPTION), AHMEDABAD

ITA 553/RJT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27

RA CHARITABLE TRUST,RAJKOT vs CIT(EXEMPTION), AHMEDABAD

ITA 551/RJT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27

RA CHARITABLE TRUST,RAJKOT vs CIT(EXEMPTION), AHMEDABAD

ITA 550/RJT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27

BAGASARA SARVANGI VIKAS TRUST,AMRELI vs CIT(EXEMPTION), AHMEDABAD

ITA 544/RJT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27

SHREE PUSHTIMARGIY DWARKADHISH HAVELI TRUST,AMRELI vs CIT(EXEMPTION), AHMEDABAD

ITA 540/RJT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27

SHREE PUSHTIMARGIY DWARKADHISH HAVELI TRUST,SHREE PUSHTIMARGIY DWARKADHISH HAVELI TRUST vs CIT(EXEMPTION), AHMEDABAD

ITA 539/RJT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27

SHAIKH DAWOODBHAI SAHEB DARGAH LIMBDI,SURENDRANAGAR vs CIT(EXEMPTION), AHMEDABAD

ITA 531/RJT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27

SHRI AYYAPPA SEVA SAMITI,RAJKOT vs CIT(EXEMPTION), AHMEDABAD

ITA 527/RJT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27

DARGAH E MAULAI MASOOD SAHEB AND SHAIKH GULAMHUSAIN SAHEB DHRANGADHRA,DHRANGADHRA vs CIT(EXEMPTION), AHMEDABAD

ITA 516/RJT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27

SYEDI LOKMANJI SAHEB MAZAR PROPERTY TRUST,WANKANER vs CIT(EXEMPTION), AHMEDABAD

ITA 507/RJT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27

SWAMI LILASHAH CHARITABLE TRUST,JETPUR vs CIT(EXEMPTION), AHMEDABAD

ITA 504/RJT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27

SRI MORBI SATWARA GNATI ASHRAM TRUST,MORBI vs CIT(EXEMPTION), AHMEDABAD

ITA 495/RJT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27

DAWOODI BOHRA MASJID AND QABRASTAN,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD

ITA 492/RJT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27

DAWOODI BOHRA JAMAAT TRUST (ZAKAVI MOHALLA) RAJKOT,RAJKOT vs CIT(EXEMPTION), AHMEDABAD

ITA 491/RJT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27

SHREE TULJA BHAVANI CHARITABLE TRUST,JUNAGADH vs THE ITO EXEMPTION WD 1,RAJKOT, RAJKOT

ITA 490/RJT/2026[NA]Status: Disposed30/6/2026