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ITAT Rajkot Bench
3,677 judgments
DEEPAK ARUNBHAI RAITHATHA ,RAJKOT vs ITO WARD 1(1)(1), RAJKOT , RAJKOT
ITA 512/RJT/2026[2016-17]Status: Disposed2/7/2026AY 2016-17
DEEPAK ARUNBHAI RAITHATHA ,RAJKOT vs ITO WARD 1(1)(1), RAJKOT , RAJKOT
ITA 510/RJT/2026[2009-10]Status: Disposed2/7/2026AY 2009-10
SHREE KUND KUND KAHAN PARIWAR YUVAK MANDAL TRUST,RAJKOT vs THE ITO EXEMPTION WARD 1, RAJKOT, RAJKOT
ITA 459/RJT/2026[2013-14]Status: Disposed2/7/2026AY 2013-14
ROLLWELL FORGE PRIVATE LIMITED,SHAPAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAJKOT
ITA 423/RJT/2026[2020-21]Status: Disposed2/7/2026AY 2020-21
SHRI CHAMUNDA CREDIT CO OP SOCIETY LTD,RAJKOT vs ADDITIONAL/JOINT/DEPUTY COMMISSIONER, RAJKOT
ITA 834/RJT/2025[2018-19]Status: Disposed2/7/2026AY 2018-19
SHETH SHRI DOSABHAI LALCHAND EDUCATION MEDICAL AND CHARITABLE TRUST,KUTCH vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 848/RJT/2026[NA]Status: Disposed30/6/2026
SHETH SHRI DOSABHAI LALCHAND EDUCATION MEDICAL AND CHARITABLE TRUST,KUTCH vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 847/RJT/2026[NA]Status: Disposed30/6/2026
SHRI JEEVAN VIDYA UTTAJAK KELVANI MANDAL,JUNAGADH vs CIT(EXM), AHMEDABAD, AHMEDABAD
ITA 812/RJT/2026[2027-28]Status: Disposed30/6/2026AY 2027-28
SHRI JEEVAN VIDYA UTTAJAK KEDVANI MANDAL,JUNAGADH vs CIT(E), AHMEDABAD, AHMEDABAD
ITA 811/RJT/2026[2027-28]Status: Disposed30/6/2026AY 2027-28
THE VERAVAL EDUCATION SOCIETY,VERAVAL vs CIT(EXM), AHMEDABAD, AHMEDABAD
ITA 809/RJT/2026[2027-28]Status: Disposed30/6/2026AY 2027-28
SIDDHI VINAYAK EDUCATION TRUST,SARU SECTION ROAD vs COMMISSIONER (EXEMPTION), AHMEDABAD
ITA 805/RJT/2026[2027-28]Status: Disposed30/6/2026AY 2027-28
KUTCH GADHVI SAMAJIK UTKARSH TRUST,MORJAR vs CIT(EXEMPTION), AHMEDABAD
ITA 779/RJT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27
SHRI AMIT J GADHVI MEMORIAL CHARITABLE TRUST,GANDHIDHAM vs CIT(EXEMPTION), AHMEDABAD
ITA 777/RJT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27
SHRI LEUVA PATEL CHARITABLE TRUST AMRELI,AMRELI vs THE ITO EXEMPTION WD 2, RAJKOT, RAJKOT
ITA 723/RJT/2026[-]Status: Disposed30/6/2026
SAMTA EDUCATION & CHARITABLE TRUST,SUKHSAR, CHOTILA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 718/RJT/2026[Not Applicable]Status: Disposed30/6/2026
SHREE VIVEKANAND KELAVNI MANDAL,NANA KHIJADIA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 699/RJT/2026[Not Applicable]Status: Disposed30/6/2026
SHREE VIVEKANAND KENVANI MANDAL,NANA KHIJADIA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 698/RJT/2026[NA]Status: Disposed30/6/2026
SHEIKH MOHMED JEHANGIRMYYA FUND,MANGROL vs ITO EXEMPTION WD 2 RAJKOT, RAJKOT
ITA 696/RJT/2026[NOT APPLICABLE]Status: Disposed30/6/2026
LADHABAPA CHARITABLE AND WELFARE TRUST,RAJKOT vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 694/RJT/2026[NA]Status: Disposed30/6/2026
DAMNAGAR TALUKA KALYAN MANDAL,DAMNAGAR vs CIT (EXEMPTION), AHMEDABAD
ITA 690/RJT/2026[2026-2027]Status: Disposed30/6/2026AY 2026-2027