← All Benches
ITAT Rajkot Bench
3,677 judgments
VERAI MATA MANDIR TRUST,AMRELI vs CIT (EXEMPTIONS), AHMEDABAD
ITA 737/RJT/2025[2026-27]Status: Disposed7/7/2026AY 2026-27
MORBI CERAMIC MANUFACTURERS ASSOCIATION, MORBI,MORBI vs THE CIT (E), AHMEDABAD, AHMEDABAD
ITA 520/RJT/2025[2024-25]Status: Disposed7/7/2026AY 2024-25
AKSHAT FOUNDATION,RAJKOT vs CIT(EXEMPTION), AHMEDABAD
ITA 105/RJT/2025[2024-25]Status: Disposed7/7/2026AY 2024-25
SHREE BHIDBHANJAN MAHADEV BAMNASA TA KESHOD,BAMNASA KESHOD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 908/RJT/2024[2024-25]Status: Disposed7/7/2026AY 2024-25
RAMESHBHAI PARMAR,AHMEDABAD vs INCOME TAX OFFICER, BHUJ
ITA 707/RJT/2026[2021-22]Status: Disposed6/7/2026AY 2021-22
SHREE AGRAWAL LOGISTICS,GANDHIDHAM vs THE ITO WARD 2 GANDHIDHAM, GANDHIDHAM
ITA 608/RJT/2026[2017-18]Status: Disposed6/7/2026AY 2017-18
AKSHAY BEARING LIMITED,RAJKOT vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAJKOT., RAJKOT
ITA 592/RJT/2026[2016-17]Status: Disposed6/7/2026AY 2016-17
RUDRAKSHA SILVER & GOLD,RAJKOT vs INCOME TAX OFFICER, WARD-2(1)(2), RAJKOT, RAJKOT
ITA 560/RJT/2026[2023-24]Status: Disposed6/7/2026AY 2023-24
PRAVIN DAMJIBHAI JIVANI,RAJKOT vs THE ITO WD 2(1)(1), RKT, RAJKOT
ITA 554/RJT/2026[2018-19]Status: Disposed6/7/2026AY 2018-19
PAYAL PIYUSHBHAI JETHVA,RAJKOT vs INCOME TAX OFFICER, WARD ,1(2)(1), RAJKOT
ITA 425/RJT/2026[2019-20]Status: Disposed6/7/2026AY 2019-20
MANSUKHBHAI ARVADIA,RAJKOT vs INCOME TAX OFFICER, WARD-3, MORBI
ITA 171/RJT/2026[2019-20]Status: Disposed6/7/2026AY 2019-20
PRAKASH HIRALAL SEJPAL,SURENDRANAGAR vs WARD-1 SURENDRANAGAR, SURENDRANAGAR
ITA 942/RJT/2025[2021-22]Status: Disposed6/7/2026AY 2021-22
SHRI PRAKASH HIRALAL SEJPAL,SURENDRANAGAR vs INCOME TAX OFFICER, WARD 1, SURENDRANAGAR
ITA 941/RJT/2025[2020-21]Status: Disposed6/7/2026AY 2020-21
VITAL FORCE RESEARCH FOUNDATION CHARITABLE TRUST,MAHESANA vs CIT(EXEMPTION), AHMEDABAD
ITA 949/RJT/2024[2023-24]Status: Disposed6/7/2026AY 2023-24
VITAL FORCE RESEARCH FOUNDATION CHARITABLE TRUST,MAHESANA vs CIT(EXEMPTION), AHMEDABAD
ITA 948/RJT/2024[2023-24]Status: Disposed6/7/2026AY 2023-24
NURMAMADBHAI AMIBHAI BADI,WANKANER vs THE INCOME TAX OFFICER, WARD-3, MORBI, MORBI
ITA 541/RJT/2026[2017-18]Status: Disposed3/7/2026AY 2017-18
MANJULA PARSOTAMBHAI LILA,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1),RAJKOT, RAJKOT
ITA 416/RJT/2026[2017-18]Status: Disposed3/7/2026AY 2017-18
VINODRAY NAGJIBHAI THACKER,BHUJ vs ITO, WARD-4, GDHAM(BHUJ-2)/, BHUJ
ITA 195/RJT/2026[2017-18]Status: Disposed3/7/2026AY 2017-18
VINODRAY NAGJIBHAI THACKER,BHUJ vs INCOME TAX OFFICER, WARD - 4, GANDHIDHAM (BHUJ - 2), BHUJ
ITA 194/RJT/2026[2016-17]Status: Disposed3/7/2026AY 2016-17
BRIJESHBHAI DINESHBHAI SHINGALA,VANSDA, NA vs ARIVS.INCOME TAX OFFICER ITO WARD 1(2)(1), RAJKOT, RAJKOT
ITA 591/RJT/2025[2017-18]Status: Disposed3/7/2026AY 2017-18