← All Benches
ITAT Rajkot Bench
3,677 judgments
RAMESH ARJANBHAI DANGAR,RAJKOT vs ITO WARD 2(2)(1), RAJKOT, RAJKOT
ITA 758/RJT/2026[2019-2020]Status: Disposed10/7/2026AY 2019-2020
KAVITA PARAS SHAH,RAJKOT vs ITOW2(2)(1), RAJKOT
ITA 732/RJT/2026[2025-2026]Status: Disposed10/7/2026AY 2025-2026
JAGDISHKUMAR SHIVJIBHAI VIRDA,ANJAR vs ITO WARD - 1, GANDHIDHAM
ITA 671/RJT/2026[2016-17]Status: Disposed10/7/2026AY 2016-17
RAMNIKBHAI KHIMJIBHAI KATHIRIYA,JAMNAGAR vs INCOME TAX OFFICER WARD- 1(3), JAMNAGAR, JAMNAGAR
ITA 442/RJT/2026[2010-11]Status: Disposed10/7/2026AY 2010-11
RAMNIKBHAI KHIMJIBHAI KATHIRIYA,JAMNAGAR vs INCOME TAX OFFICER, WARD-1(3), JAMNAGAR, JAMNAGAR
ITA 441/RJT/2026[2009-10]Status: Disposed10/7/2026AY 2009-10
DEEP CONSTRUCTION CO,GANDHIDHAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE GANDHIDHAM, GANDHIDHAM
ITA 412/RJT/2026[2012-13]Status: Disposed10/7/2026AY 2012-13
RAHUL RAMESHBHAI DOBARIYA,RAJKOT vs INCOME TAX OFFICER WARD - 1(1)(1), RAJKOT, RAJKOT
ITA 391/RJT/2026[2020-21]Status: Disposed10/7/2026AY 2020-21
HAZRAT GEBANSAH PIR DARGAH SHARIF,RAJKOT vs ITO (EXEMPTION), WARD-1, RAJKOT, RAJKOT
ITA 669/RJT/2024[2017-18]Status: Disposed10/7/2026AY 2017-18
MACHHABHAI RAGHAVBHAI THUNGA,JAMNAGAR vs INCOME TAX OFFICER,WARD 2(6), JAMNAGAR
ITA 737/RJT/2026[2017-18]Status: Disposed9/7/2026AY 2017-18
NITESH VRAJLAL VACHHANI,MOVANA vs THE ITO WARD 1, JUNAGADH, JUNAGADH
ITA 266/RJT/2026[2015-16]Status: Disposed9/7/2026AY 2015-16
PASAND SOAP & CHEMICALS INDUSTRIES ,RAJKOT vs ITO, WARD-2(1)(2), RAJKOT, RAJKOT
ITA 246/RJT/2026[2021-22]Status: Disposed9/7/2026AY 2021-22
KRUTI RAJUBHAI MANVAR,MORBI vs INCOME TAX OFFICER WARD 1 MORBI, MORBI
ITA 752/RJT/2026[2020-21]Status: Disposed8/7/2026AY 2020-21
SHREE YADUNANDAN GAU SEVA TRUST,MORBI vs ITO EXEMPTION WD-1,RAJKOT, RAJKOT
ITA 890/RJT/2026[2027-28]Status: Disposed7/7/2026AY 2027-28
SHREE RATADIA (GANESH) AATH KOTI NANI PAKSH STHANAKWASI JAIN SANGH,GUJARAT vs ITO (EXEMPTION) WARD 1, RAJKOT, RAJKOT
ITA 873/RJT/2026[2026-27]Status: Disposed7/7/2026AY 2026-27
RATADIA JAIN MITRA MANDAL,GUJARAT vs ITO, WARD 4, GANDHIDHAM (BHUJ-2), BHUJ
ITA 872/RJT/2026[2026-27]Status: Disposed7/7/2026AY 2026-27
SHREE RATADIA GAUSHALA,GUJARAT vs ITO - WARD 4, GANDHIDHAM (BHUJ - 2) , BHUJ
ITA 871/RJT/2026[2026-27]Status: Disposed7/7/2026AY 2026-27
SHREE RATADIA GAUSHALA,GUJARAT vs ITO - WARD 4, GANDHIDHAM (BHUJ - 2), BHUJ
ITA 870/RJT/2026[2026-27]Status: Disposed7/7/2026AY 2026-27
YADUVANSHI SORATHIYA AHIR SAMAJ CHARITABLE TRUST SHINAY,SHINAY ADIPUR vs CIT(E), AHMEDABAD, AHMEDABAD
ITA 780/RJT/2026[2025-26]Status: Disposed7/7/2026AY 2025-26
FAMILY PHYSICIANS' ASSIOCIATION-RAJKOT,RAJKOT vs CIT(EXEMPTION), AHMEDABAD
ITA 513/RJT/2026[2026-27]Status: Disposed7/7/2026AY 2026-27
SHRI BAHUCHARAJI MANDIR SANCHALAN SAMITI LATHI,LATHI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 111/RJT/2026[N.A.]Status: Disposed7/7/2026
