← All Benches
ITAT Rajkot Bench
3,677 judgments
PRAVINABEN MANOJ JOTANGIYA,JUNAGADH vs INCOME TAX OFFICER WARD 1 JUNAGADH, JUNAGADH
ITA 469/RJT/2026[2011-2012]Status: Disposed16/7/2026AY 2011-2012
KIRIT NARENDRAKUMAR BADIYANI,RAJKOT vs ITO WARD 1(2)(1), RAJKOT
ITA 373/RJT/2026[2020-2021]Status: Disposed16/7/2026AY 2020-2021
BHARATBHAI ARJANBHAI VALA,KODINAR vs THE INCOME TAX OFFICER, WARD - 4 VERAVAL, VERAVAL
ITA 755/RJT/2026[2011-12]Status: Disposed15/7/2026AY 2011-12
LAXMI ENGINEERING,RAJKOT vs INCOME TAX OFFICER 3(1)(1), RAJKOT
ITA 315/RJT/2026[2019-20]Status: Disposed15/7/2026AY 2019-20
AMIT ASHWINBHAI TANDAN ,RAJKOT vs INCOME TAX OFFICER, ASSESSMENT UNIT, I. T. DEPARTMENT, DELHI , DELHI
ITA 802/RJT/2025[2018-19]Status: Disposed15/7/2026AY 2018-19
NAVGHAN VAGHABHAI SHIYALIYA ,RAJKOT vs ITO WARD 1(1)(1), RAJKOT , RAJKOT
ITA 519/RJT/2026[2017-18]Status: Disposed14/7/2026AY 2017-18
BALUBHAI NAGJIBHAI GAJERA,RAJKOT vs ITO WD 1(1)(1) , RKT, RAJKOT
ITA 33/RJT/2026[2019-20]Status: Disposed14/7/2026AY 2019-20
BALUBHAI NAGJIBHAI GAJERA,RAJKOT vs ITO WD 1(1)(1) , RKT, RAJKOT
ITA 32/RJT/2026[2020-21]Status: Disposed14/7/2026AY 2020-21
ARYA MULTILOGISTIC PRIVATE LIMITED,GANDHIDHAM vs ITO WARD (1) GANDHIDHAM, GANDHIDHAM
ITA 467/RJT/2025[2022-23]Status: Disposed14/7/2026AY 2022-23
SHREE CHANDRAVADA SEVA SAHAKARI MANDLI LIMITED,VILL CHANDRAVADA vs INCOME TAX OFFICER, DWARKA
ITA 714/RJT/2026[2019-20]Status: Disposed13/7/2026AY 2019-20
HIRABHAI KARSHANBHAI SOLANKI,RAJKOT vs INCOME TAX OFFICER WARD 2(2)(3), RAJKOT
ITA 634/RJT/2026[2019-20]Status: Disposed13/7/2026AY 2019-20
SHRI KRUSHI UDYOG SEVA SAHAKARI MANDLI LIMITED,JAM KALYANPUR vs ITO DWARKA, DWARKA
ITA 536/RJT/2026[2019-20]Status: Disposed13/7/2026AY 2019-20
J N BHATT HUF,RAJKOT vs ITO, WARD-1, JUNAGADH, RAJKOT
ITA 446/RJT/2026[2017-18]Status: Disposed13/7/2026AY 2017-18
SAMIR PRAVINCHANDRA RAJDEV,RAJKOT vs DCIT/ACIT-2(1) RAJKOT, RAJKOT
ITA 434/RJT/2026[2019-20]Status: Disposed13/7/2026AY 2019-20
CHETAN JAYANTILAL PATEL,MORBI vs INCOME TAX WARD 1, MORBI, MORBI
ITA 970/RJT/2025[2020-21]Status: Disposed13/7/2026AY 2020-21
CHETAN JAYANTILAL PATEL,MORBI vs INCOME TAX OFFICER WARD 1, MORBI, MORBI
ITA 969/RJT/2025[2019-20]Status: Disposed13/7/2026AY 2019-20
DERVAN DUDH UTPADAK SAHAKARI MANLI,KESHOD, JUNGADH vs ITO WARD 1, JUNAGADH, JUNAGADH
ITA 890/RJT/2025[2019-20]Status: Disposed13/7/2026AY 2019-20
ARVINDBHAI MOHANBHAI LIMBASIYA,RAJKOT vs ASSISTANT COMMISSIONER, RAJKOT
ITA 761/RJT/2025[2017-18]Status: Disposed13/7/2026AY 2017-18
AAYUSHBHAI BAVKUBHAI UNDHAD,RAJKOT vs THE DCIT/ACIT-2(1), RKT, RAJKOT
ITA 736/RJT/2025[2016-17]Status: Disposed13/7/2026AY 2016-17
KARTIK SHASHIKANT TRIVEDI (HUF),RAJKOT vs ITO, WARD-1(2)(5), RAJKOT, RAJKOT
ITA 546/RJT/2025[2011-12]Status: Disposed13/7/2026AY 2011-12