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ITAT Rajkot Bench
3,672 judgments
PUJA DINESH SINGH,RAJKOT vs THE INCOME TAX OFFICER, RAJKOT
ITA 645/RJT/2026[2019-2020]Status: Disposed27/7/2026AY 2019-2020
PRAKASH BHIMANDASH SINDHANI,JAMNAGAR vs INCOME TAX OFFICER ,WARD 2(10), JAMNAGAR
ITA 289/RJT/2026[2020-21]Status: Disposed27/7/2026AY 2020-21
MUKTABEN VALJIBHAI SAKARIYA,RAJKOT vs INCOME TAX OFFICER 1(2)(1),RAJKOT, RAJKOT
ITA 534/RJT/2026[2016-17]Status: Heard24/7/2026AY 2016-17
PALLAVI RAJESH DATTANI,PORBANDAR vs INCOME TAX OFFICER WARD 2(3), PORBANDAR
ITA 462/RJT/2026[2011-12]Status: Disposed24/7/2026AY 2011-12
KISHAN JAYSUKHBHAI KATHVADIYA,GONDAL vs THE INCOME TAX OFFICER -WARD-1(2)(1), RAJKOT
ITA 452/RJT/2026[2019-20]Status: Disposed24/7/2026AY 2019-20
KISHAN JAYSUKHBHAI KATHVADIYA,GONDAL vs THE INCOME TAX OFFICER, WARD-1(2)(1), RAJKOT
ITA 451/RJT/2026[2019-20]Status: Disposed24/7/2026AY 2019-20
ISHWARDAN NAGA DHARANI,JAMNAGAR vs INCOME TAX OFFICE WARD 1,, DWARKA
ITA 804/RJT/2026[2017-18]Status: Disposed23/7/2026AY 2017-18
AMRELI JILLA DUDH UTPADAK SAHAKARI SANGH LIMITED,AMRELI vs DCIT/ACIT-2(1), RKT, RAJKOT
ITA 729/RJT/2026[2018-19]Status: Disposed23/7/2026AY 2018-19
M.P.SHAH MEDICAL COLLEGE DEVELOPMENT SOCIETY,JAMNAGAR vs INCOME TAX OFFICER EXEMPTION WARD 2, RAJKOT
ITA 619/RJT/2026[2021-22]Status: Disposed23/7/2026AY 2021-22
LAKHPAT TALUKA KADVA PATIDAR SAMAJ,KUTCH vs ITO EXEMPTION WD 1,RAJKOT, RAJKOT
ITA 308/RJT/2026[NA]Status: Disposed23/7/2026
CLASSIC NETWORK PRIVATE LIMITED AND BACKBONE ENTERPRISE LIMITED JV,RAJKOT vs THE INCOME TAX OFFICER, WARD - 2(1)(1) RAJKOT, RAJKOT
ITA 29/RJT/2025[2018-19]Status: Disposed23/7/2026AY 2018-19
INCOME TAX OFFICER, PORBANDAR vs SHRI PORBANDAR CREDIT COOPERATIVE SOCIETY LTD., PORBANDAR
ITA 137/RJT/2025[2016-17]Status: Disposed23/7/2026AY 2016-17
MANISH RASIKLAL BAWARIA,RAJKOT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(2), RAJKOT, RAJKOT
ITA 224/RJT/2024[2014-15]Status: Disposed23/7/2026AY 2014-15
MANISHKUMAR R BAWARIA,RAJKOT vs INCOME TAX OFFICER, WARD - 1(2)(2), RAJKOT, RAJKOT
ITA 219/RJT/2024[2016-17]Status: Disposed23/7/2026AY 2016-17
MANISHKUMAR R BAWARIYA,RAJKOT vs INCOME TAX OFFICER WARD -1(2)(5), RAJKOT, RAJKOT
ITA 410/RJT/2023[2015-16]Status: Disposed23/7/2026AY 2015-16
PRAVINABEN MANOJ JOTANGIYA,JUNAGADH vs INCOME TAX OFFICER WARD 1 JUNAGADH, JUNAGADH
ITA 469/RJT/2026[2011-2012]Status: Disposed16/7/2026AY 2011-2012
KIRIT NARENDRAKUMAR BADIYANI,RAJKOT vs ITO WARD 1(2)(1), RAJKOT
ITA 373/RJT/2026[2020-2021]Status: Disposed16/7/2026AY 2020-2021
BHARATBHAI ARJANBHAI VALA,KODINAR vs THE INCOME TAX OFFICER, WARD - 4 VERAVAL, VERAVAL
ITA 755/RJT/2026[2011-12]Status: Disposed15/7/2026AY 2011-12
LAXMI ENGINEERING,RAJKOT vs INCOME TAX OFFICER 3(1)(1), RAJKOT
ITA 315/RJT/2026[2019-20]Status: Disposed15/7/2026AY 2019-20
AMIT ASHWINBHAI TANDAN ,RAJKOT vs INCOME TAX OFFICER, ASSESSMENT UNIT, I. T. DEPARTMENT, DELHI , DELHI
ITA 802/RJT/2025[2018-19]Status: Disposed15/7/2026AY 2018-19