← All Benches
ITAT Rajkot Bench
3,672 judgments
HIRAL DEVENDRA DANGAR,GANDHIDHAM vs ITO WARD 1, GANDHIDHAM, GANDHIDHAM
ITA 720/RJT/2025[2017-18]Status: Disposed31/7/2026AY 2017-18
AKASH SHAH,SURENDRANAGAR vs THE ASSISTANT COMMISSION OF INCOME-TAX, CIRCLE-4(1)(1), AHMEDABAD, AHMEDABAD
ITA 567/RJT/2025[2015-16]Status: Disposed31/7/2026AY 2015-16
LALITKUMAR RAGHUVIR DHOLARIYA,RAJKOT vs THE INCOME TAX OFFICER, WARD 1(1), RAJKOT(1), RAJKOT
ITA 566/RJT/2025[2018-19]Status: Disposed31/7/2026AY 2018-19
INDRANIL SANJAYBHAI RAJGURU,RAJOT vs PR. CIT, RAJKOT-1, RAJKOT, RAJKOT
ITA 354/RJT/2025[2020-21]Status: Disposed31/7/2026AY 2020-21
ASHOKBHAI DEVJIBHAI PATEL,TANKARA vs THE INCOME TAX OFFICER, WARD-5(4), MORBI
ITA 120/RJT/2021[2017-18]Status: Disposed31/7/2026AY 2017-18
MAHESH VALJIBHAI MASOYA,RAJKOT vs THE ITO WARD 2(2)(3), RKT, RAJKOT
ITA 939/RJT/2026[2020-21]Status: Disposed30/7/2026AY 2020-21
SHIVLALBHAI JIVRAJBHAI BHANDERI,RAJKOT vs THE ITO WARD - 3(1) (2), RAJKOT, RAJKOT
ITA 64/RJT/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
SHIVLALBHAI JIVRAJBHAI BHANDERI,RAJKOT vs THE ITO WARD - 3(1) (2), RAJKOT, RAJKOT
ITA 63/RJT/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
STATE BANK OF INDIA,MADHAPAR vs ITO TDS, GANDHIDHAM, GANDHIDHAM
ITA 374/RJT/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
STATE BANK OF INDIA DHARI,DHARI vs ITO TDS - 2, RAJKOT, RAJKOT
ITA 370/RJT/2026[2017-19]Status: Disposed30/7/2026AY 2017-19
STATE BANK OF INDIA,BALADIYA vs ITO TDS 4, GANDHIDHAM, GANDHIDHAM
ITA 303/RJT/2026[2016-17]Status: Disposed30/7/2026AY 2016-17
STATE BANK OF INDIA (LIBRARY CHOWK BRANCH),AMRELI vs ITO TDS-2, RAJKOT, RAJKOT
ITA 297/RJT/2026[2016-17]Status: Disposed30/7/2026AY 2016-17
STATE BANK OF INDIA RBO-4,GANDHIDHAM vs ITO TDS, GANDHIDHAM, GANDHIDHAM
ITA 270/RJT/2026[2016-17]Status: Disposed30/7/2026AY 2016-17
STATE BANK OF INDIA RBO-4,GANDHIDHAM vs ITO TDS, GANDHIDHAM, GANDHIDHAM
ITA 268/RJT/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
STATE BANK OF INDIA RASMECCC SARC JUNAGADH,JUNAGADH vs ITO TDS - 2, RKT, RAJKOT
ITA 179/RJT/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
STATE BANK OF INDIA REGION RBO-4,JUNAGADH vs ITO TDS - 2, RKT, RAJKOT
ITA 177/RJT/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
BURHANUDDIN YUSUFALI TRIVEDI,SURENDRANAGAR vs INCOME TAX OFFICER, WARD 1, SURENDRANAGAR
ITA 866/RJT/2025[2013-14]Status: Disposed30/7/2026AY 2013-14
SHAILESH MOHANBHAI DADHANIA,RAJKOT vs ITO WD 2(2)(3) RAJKOT, INCOME TAX OFFICE, RAJKOT
ITA 480/RJT/2026[2020-2021]Status: Disposed29/7/2026AY 2020-2021
SHREE DEVDAYA EDUCATION AND CHARITABLE TRUST,BHUTKOTDA vs ITO EXEMPTION WD 1,RAJKOT, RAJKOT
ITA 795/RJT/2026[2016-17]Status: Disposed28/7/2026AY 2016-17
VIRAL JEWELLERS,KACHCHH vs THE ACIT CIRCLE GANDHIDHAM, GANDHIDHAM
ITA 431/RJT/2026[2012-13]Status: Disposed28/7/2026AY 2012-13
