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ITAT Rajkot Bench
3,670 judgments
JIGNA NEHAL MEHTA,RAJKOT vs INCOME TAX OFFICER-WARD -1(2)(4), RAJKOT
ITA 891/RJT/2026[2024-25]Status: Disposed31/7/2026AY 2024-25
HARESH BHANJIBHAI TANK,RAJKOT vs GUJ(202)(1),DCIT/ACIT-2(1), RKT, RAJKOT
ITA 719/RJT/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
MAHAVIRSINH BHAGUBHA JADEJA,RAJKOT vs ITO WD 2(1)(1), RKT, RAJKOT
ITA 367/RJT/2026[2015-16]Status: Disposed31/7/2026AY 2015-16
STATE BANK OF INDIA,KUTCH vs ITO TDS - GANDHIDHAM, GANDHIDHAM
ITA 343/RJT/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
PARAGBHAI BACHUBHAI JADEJA,JETPUR, RAJKOT vs THE ITO WARD - 3 (1) (1), RAJKOT, RAJKOT
ITA 341/RJT/2026[2019-20]Status: Disposed31/7/2026AY 2019-20
STATE BANK OF INDIA SHAPAR BR,RAJKOT vs DCIT, CIRCLE-TDS, RAJKOT, RAJKOT
ITA 328/RJT/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
STATE BANK OF INDIA,PORBANDAR vs ITO TDS, JAMNAGAR, JAMNAGAR
ITA 281/RJT/2026[2016-17]Status: Disposed31/7/2026AY 2016-17
RAVI BHARATKUMAR BHINDORA,WANKANER, DIST. MORBI vs THE ITO WARD-1, MORBI, MORBI
ITA 263/RJT/2026[2024-25]Status: Disposed31/7/2026AY 2024-25
BHARATBHUSHAN KISHANLAL GUPTA,GANDHIDHAM vs ACIT CIRCLE GANDHIDHAM, GANDHIDHAM
ITA 201/RJT/2026[2023-24]Status: Disposed31/7/2026AY 2023-24
SBI RBO III JAMNAGAR,JAMNAGAR vs ITO TDS JNR, JAMNAAGAR
ITA 190/RJT/2026[2016-17]Status: Disposed31/7/2026AY 2016-17
UNIQUE FORGE GUJ PRIVATE LIMITED,SHAPAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), RAJKOT
ITA 185/RJT/2026[2015-16]Status: Disposed31/7/2026AY 2015-16
SBI BHAKTINAGAR BRANCH,RAJKOT vs ITO TDS -2, RAJKOT, RAJKOT
ITA 178/RJT/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
STATE BANK OF INDIA, KALAVAD BR,JAMNAGAR vs INCOME-TAX OFFICER, TDS, JAMNAGAR
ITA 161/RJT/2026[2016-17]Status: Disposed31/7/2026AY 2016-17
OM ENTERPRISE,SURENDRANAGAR vs THE ITO WARD 2, SURENDRANAGAR, SURENDRANAGAR
ITA 922/RJT/2025[2018-19]Status: Disposed31/7/2026AY 2018-19
OM ENTERPRISE,SURENDRANAGAR vs THE ITO WARD 2, SURENDRANAGAR, SURENDRANAGAR
ITA 921/RJT/2025[2018-19]Status: Disposed31/7/2026AY 2018-19
OM ENTERPRISE,SURENDRANAGAR vs THE ITO WARD 2, SURENDRANAGAR, SURENDRANAGAR
ITA 920/RJT/2025[2018-19]Status: Disposed31/7/2026AY 2018-19
OM ENTERPRISE,SURENDRANAGAR vs THE ITO WARD 2, SURENDRANAGAR, SURENDRANAGAR
ITA 919/RJT/2025[2018-19]Status: Disposed31/7/2026AY 2018-19
MAHARASI MAHADEVAN PILLAI,GANDHIDHAM vs ITO WARD 1, GANDHIDHAM, GANDHIDHAM
ITA 901/RJT/2025[2010-11]Status: Disposed31/7/2026AY 2010-11
HIRAL DEVENDRA DANGAR,GANDHIDHAM vs ITO WARD 1, GANDHIDHAM, GANDHIDHAM
ITA 720/RJT/2025[2017-18]Status: Disposed31/7/2026AY 2017-18
AKASH SHAH,SURENDRANAGAR vs THE ASSISTANT COMMISSION OF INCOME-TAX, CIRCLE-4(1)(1), AHMEDABAD, AHMEDABAD
ITA 567/RJT/2025[2015-16]Status: Disposed31/7/2026AY 2015-16
