← All Benches
ITAT Rajkot Bench
3,670 judgments
NILESHKUMAR M BHALODI,RAJKOT vs INCOME TAX OFFICER, WARD - 2(1)(1), RAJKOT, RAJKOT
ITA 496/RJT/2026[2016-17]Status: Disposed7/8/2026AY 2016-17
M SHAMJI & CO.,KUTCH vs THE ITO WARD-3, GANDHIDHAM, BHUJ
ITA 320/RJT/2026[2018-19]Status: Heard7/8/2026AY 2018-19
M SHAMJI & CO.,KUTCH vs THE ITO WARD - 3, GANDHIDHAM, GANDHIDHAM
ITA 298/RJT/2026[2018-19]Status: Heard7/8/2026AY 2018-19
MAKADIA SHAILESH VALLABHBHDAS (HUF),RAJKOT vs ITO, WARD-1(1)(1), RAJKOT, RAJKOT
ITA 258/RJT/2026[2013-14]Status: Disposed7/8/2026AY 2013-14
VITRAAG TRADING,RAJKOT vs DCIT, CIRCLE-2(1), RAJKOT, RAJKOT
ITA 190/RJT/2025[2013-14]Status: Disposed7/8/2026AY 2013-14
THE ACIT CIRCLE-1(1), RAJKOT vs ABHYANT CONSTRUCTION PVT. LTD., RAJKOT
ITA 832/RJT/2024[2022-23]Status: Disposed7/8/2026AY 2022-23
SHREE HARIKRUSHNA VELFARE TRUST,BHACHAU vs THE ITO EXEMPTION WARD 1, RAJKOT, RAJKOT
ITA 678/RJT/2026[2017-18]Status: Disposed6/8/2026AY 2017-18
JAGDISH RATANSHI DADHANIYA,MORBI vs ITO, WARD-1, MORBI, RAJKOT
ITA 545/RJT/2026[2017-18]Status: Disposed6/8/2026AY 2017-18
ITO, WARD 1(1)(1), RAJKOT, RAJKOT vs SOPAN EMPIRE, RAJKOT
ITA 798/RJT/2025[2019-20]Status: Disposed6/8/2026AY 2019-20
INCOME TAX OFFICER WARD 1(2)(1) RAJKOT, RAJKOT vs THE GONDAL PIPALS CO OP CREDIT SOCIETY LIMITED GONDAL, GONDAL
ITA 666/RJT/2025[2019]Status: Disposed6/8/2026
INCOME TAX OFFICER, RAJKOT vs THE GONDAL PIPALS CO OP CREDIT SOCIETY LIMITED GONDAL, GONDAL
ITA 665/RJT/2025[2016]Status: Disposed6/8/2026
SHRI CHINTAN KANJIBHAI KATARIYA,ANJAR-KUTCH vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 53/RJT/2022[2012-13]Status: Disposed6/8/2026AY 2012-13
VAISHALI DHAVAL GANATRA,RAJKOT vs ACIT, RAJKOT
ITA 778/RJT/2026[2020-21]Status: Disposed5/8/2026AY 2020-21
INCOMET TAX OFFICER, JAMNAGAR vs KETAN GORI, JAMNAGAR
ITA 126/RJT/2026[2022-23]Status: Disposed5/8/2026AY 2022-23
PANKAJKUMAR MAGANLAL BABARIA,RAJKOT vs THE DCIT/ACIT-2(1), RKT, RAJKOT
ITA 561/RJT/2025[2017-18]Status: Disposed5/8/2026AY 2017-18
PORBANDAR JILLA SAHKARI DUDH UTPADAK SANGH LIMITED,PORBANDAR vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1), JAMNAGAR
ITA 781/RJT/2024[2021-22]Status: Disposed5/8/2026AY 2021-22
THAKARSHIBHAI MAKANBHAI GHODASARA,RAJKOT vs INCOME-TAX OFFICER, WARD 1(1)(1), RAJKOT, RAJKOT
ITA 78/RJT/2026[2017-18]Status: Disposed3/8/2026AY 2017-18
KRISHNA CONCAST PRIVATE LIMITED,RAJKOT vs THE DCIT/ACIT CIR 1(1), RAJKOT, RAJKOT
ITA 276/RJT/2026[2022-23]Status: Disposed3/8/2026AY 2022-23
MALPANI VENEERS PVT LTD,GANDHIDHAM vs PCIT-1 RAJKOT, RAJKOT
ITA 229/RJT/2025[2017-18]Status: Disposed3/8/2026AY 2017-18
SHRI NARANBHAI ANANDBHAI NAKUM,JAMNAGAR vs THE PR. CIT-1, JAMANAGAR, JAMNAGAR
ITA 218/RJT/2025[2021-22]Status: Disposed3/8/2026AY 2021-22