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ITAT Rajkot Bench

3,670 judgments

HARESH M. BARIYA,JAMJODHPUR vs DCIT CIR 2 (2) JAMNAGAR, JAMNAGAR

ITA 541/RJT/2025[2017-18]Status: Heard18/8/2026AY 2017-18

RAJULA DELVADIYA KAPOL MAHAJAN GNATI,AMRELI vs ITO EXEMPTION WD 2 RAJKOT, RAJKOT

ITA 972/RJT/2026[NA]Status: Disposed17/8/2026

JAYANTILAL SHIVJI HIRANI,KENYA vs INCOME TAX OFFICER, WARD-1(1)(1), RAJKOT

ITA 272/RJT/2026[2020-21]Status: Disposed17/8/2026AY 2020-21

VIRAJ DEVABHAI PATA,AT PARADAVA, TALUKA-JAMJODHPUR, DIST. JAMNAGAR vs THE ITO WD 2 (6), JAMNAGAR, JAMNAGAR

ITA 1/RJT/2026[2019-20]Status: Disposed17/8/2026AY 2019-20

SHRI DINESHBHAI DAYABHAI HADIYA,JUNAGADH vs INCOME TAX OFFICER, WARD-2, JUNAGADH, JUNAGADH

ITA 975/RJT/2025[2008-09]Status: Disposed17/8/2026AY 2008-09

SHREE UMRALI JUTH SEVA SAHKARI MANDALI,UMRALI vs INCOME TAX OFFICER, WARD 1(2)(1), RAJKOT

ITA 683/RJT/2025[2019-20]Status: Disposed17/8/2026AY 2019-20

SHREE UMRALI JUTH SEVA SAHKARI MANDALI LTD,UMRALI vs INCOME TAX OFFICER, WARD 1(2)(1), RAJKOT, RAJKOT

ITA 671/RJT/2025[2018-19]Status: Disposed17/8/2026AY 2018-19

DEVIKABEN HASMUKHBHAI SAVANI,SURAT vs ITO, WARD-1(2)(6), SURAT

ITA 966/SRT/2025[2012-13]Status: Disposed13/8/2026AY 2012-13

SAHYOG KHADIGRAM MANDAL,VERAVAL vs INCOME TAX OFFICER WARD -5, VERAVAL

ITA 904/RJT/2026[2018-19]Status: Disposed12/8/2026AY 2018-19

SUNILBHAI NAGINBHAI MEHTA,SURENDRANAGAR vs THE ITO WARD-1, SURENDRANAGAR, SURENDRANAGAR

ITA 262/RJT/2026[2022-23]Status: Disposed12/8/2026AY 2022-23

SHREE SARVODAY CREDIT CO-OP SOCIEYT LIMITED,RAJKOT, GUJARAT vs ITO WARD 1(2)(1), RAJKOT, VATIAKA, RAJKOT, GUJARAT

ITA 119/RJT/2026[2020-21]Status: Disposed12/8/2026AY 2020-21

SHREE SARVODAY CREDIT CO-OP SOCIETY LIMITED,RAJKOT, GUJARAT vs ITO WARD 1(2)(1), RAJKOT, VATIAKA, RAJKOT, GUJARAT

ITA 118/RJT/2026[2020-21]Status: Disposed12/8/2026AY 2020-21

SHREE SARVODAY CREDIT CO-OP SOCIETY LIMITED,RAJKOT, GUJARAT vs ITO WARD 1(2)(1), RAJKOT, VATIAKA, RAJKOT, GUJARAT

ITA 103/RJT/2026[2020-21]Status: Disposed12/8/2026AY 2020-21

SHREE SARVODAY CREDIT CO-OP SOCIETY LIMITED,RAJKOT, GUJARAT vs ITO WARD 1(2)(1), RAJKOT, VATIAKA, RAJKOT, GUJARAT

ITA 102/RJT/2026[2018-19]Status: Disposed12/8/2026AY 2018-19

SHREE SARVODAY CREDIT CO-OP SOCIETY LIMITED,RAJKOT, GUJARAT vs ITO WARD 1(2)(1), RAJKOT, VATIAKA, RAJKOT, GUJARAT

ITA 101/RJT/2026[2018-19]Status: Disposed12/8/2026AY 2018-19

SHREE SARVODAY CREDIT CO-OP SOCIETY LIMITED,RAJKOT, GUJARAT vs ITO WARD 1(2)(1), RAJKOT, VATIAKA, RAJKOT, GUJARAT

ITA 100/RJT/2026[2015-16]Status: Disposed12/8/2026AY 2015-16

ANGEL PUMPS PVT LTD,RAJKOT vs DCIT, CIRCLE-1(1), RAJKOT, RAJKOT

ITA 610/RJT/2025[2018-19]Status: Disposed12/8/2026AY 2018-19

ACIT CIRCLE-1(1), RAJKOT, RAJKOT vs GRENIC TILES PRIVATE LIMITED, WANKANER

ITA 450/RJT/2026[2018-19]Status: Disposed11/8/2026AY 2018-19

MAHESHKUMAR VRUJLAL MANDAVIA,PORBANDAR vs ITO WD 2(3), PORBANDAR, PORBANDAR

ITA 509/RJT/2026[2020-21]Status: Disposed10/8/2026AY 2020-21

JAY MAULESH UKANI,RAJKOT vs THE INCOME TAX OFFICER, WARD - 2(1)(2), RAJKOT, RAJKOT

ITA 95/RJT/2025[2013-14]Status: Disposed10/8/2026AY 2013-14