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ITAT Rajkot Bench

3,670 judgments

SHREE RANJITPAR SEVA SAHARKARI MANDLI LIMTED,AT RANJITPAR vs ITO (NATIONAL FACELESS ASSESSMENT CENTER), DWARKA

ITA 38/RJT/2026[2018-19]Status: Disposed28/8/2026AY 2018-19

SHREE KHILAVAD SEVA SAHKARI MANDALI LIMITED,UNA vs ITO WD 4, JND VERAVAL, VERAVAL

ITA 3/RJT/2026[2019-20]Status: Disposed28/8/2026AY 2019-20

SHYAMAL TRADING COMPANY,RAJKOT vs ITO, WARD-2(1)(2), RAJKOT, RAJKOT

ITA 290/RJT/2026[2017-18]Status: Disposed28/8/2026AY 2017-18

PRASHANT VRAJLAL KAVA,RAJKOT vs INCOME TAX OFFICE WARD - 1(2)(1), RAJKOT, RAJKOT

ITA 273/RJT/2026[2019-20]Status: Disposed28/8/2026AY 2019-20

ITALICA GRANITO PRIVATE LIMITED,WANKANER vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAJKOT

ITA 106/RJT/2026[2018-19]Status: Disposed28/8/2026AY 2018-19

ROLEX RINGS LIMITED ,RAJKOT vs DCIT/ACIT CIRCLE-1, RAJKOT

ITA 893/RJT/2025[2020-21]Status: Disposed28/8/2026AY 2020-21

AMITBHAI BACHUBHAI BHOOT,RAJKOT vs ITO WARD 1(1)(1), RAJKOT, RAJKOT

ITA 891/RJT/2025[2018-19]Status: Disposed28/8/2026AY 2018-19

JALARAM ENTERPRISE,VERAVAL vs INCOME TAX OFFICER, WARD 4, VERAVAL

ITA 885/RJT/2025[2022-23]Status: Disposed28/8/2026AY 2022-23

DILIPSINH RANMALSINHJI JADEJA,JAMNAGAR, GUJARAT vs INCOME TAX OFFICER, WARD 2(10), JAMNAGAR

ITA 867/RJT/2025[2019-20]Status: Disposed28/8/2026AY 2019-20

VINODKUMAR MAHESHWARI,PLOT NO 16 ,NR VINAYAK COLD STORAGE SHANKER TEKRI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, JAMNAGAR RANGE.

ITA 756/RJT/2025[2022-23]Status: Disposed28/8/2026AY 2022-23

INCOME TAX OFFICER, WARD-2, GANDHIDHAM vs WISDOM INC., GANDHIDHAM

ITA 699/RJT/2025[2023-24]Status: Disposed28/8/2026AY 2023-24

RATABHAI RAMBHAI SODHIYA,GANDHIDHAM vs ITO WARD 2 GDHAM, GANDHIDHAM

ITA 741/RJT/2026[2017-18]Status: Disposed25/8/2026AY 2017-18

VIJAYBHAI DAYABHAI MARVANIYA,MORBI vs ITO WARD 1, MORVI

ITA 740/RJT/2026[2017-18]Status: Disposed25/8/2026AY 2017-18

SHRI KALPESH VINODBHAI PATEL,RAJKOT vs THE ACIT CIRCLE 2 (1) RAJKOT, RAJKOT

ITA 484/RJT/2025[2018-19]Status: Disposed24/8/2026AY 2018-19

SHRI KALPESH VINODBHAI PATEL,RAJKOT vs THE PR. CIT 1, RAJKOT, RAJKOT

ITA 417/RJT/2025[2018-19]Status: Disposed24/8/2026AY 2018-19

ISMAIL KASAM BHADARKA,JUNAGADH vs THE INCOME TAX OFFICER, VERAVAL, JUNAGADH

ITA 828/RJT/2026[2022-23]Status: Disposed21/8/2026AY 2022-23

AKHIL BHARTIYA KAPOL SAMAJ SEVA SANCHALIT KAPOL VIDHYA SAHAYAK FUND TRUST,AMRELI vs INCOME TAX OFFICER (EXEMPTION), WARD-2, RAJKOT, RAJKOT

ITA 65/RJT/2026[2018-19]Status: Disposed21/8/2026AY 2018-19

ASHOKBHAI MOHANBHAI KALOTRA,SURENDRANAGAR vs INCOME TAX OFFICER, WARD - 1, SURENDRANAGAR, SURENDRANAGAR

ITA 505/RJT/2026[2012-13]Status: Disposed21/8/2026AY 2012-13

VATSALYA EDUCATION AND CHERITABLE TRUST,RAJKOT vs ITO , INCOME TAX (EXEMPTION ) WD 1, RAJKOT

ITA 196/RJT/2026[2018-19]Status: Disposed21/8/2026AY 2018-19

RIPALBHAI BHAGAVANJIBHAI MODI,BHATIYA vs ADDITIONAL / JOINT / DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX, INCOME-TAX OFFICER, NFAC, DELHI

ITA 923/RJT/2026[2017-18]Status: Disposed19/8/2026AY 2017-18