← All Benches
ITAT Rajkot Bench
3,670 judgments
VISHNUBHAI RAMNIKBHAI TALVANIYA,SURENDRANAGAR vs INCOME TAX OFFICER WARD 2 SURENDRANAGAR, SURENDRANAGAR
ITA 662/RJT/2025[2018-19]Status: Disposed31/8/2026AY 2018-19
ACIT, RAJKOT vs CRYSTAL GLOBAL INDUSTRIES, RAJKOT
ITA 538/RJT/2025[2014-15]Status: Disposed31/8/2026AY 2014-15
ACIT, RAJKOT vs CRYSTAL GLOBAL INDUSTRIES, RAJKOT
ITA 537/RJT/2025[2013]Status: Disposed31/8/2026
CRYSTAL GLOBAL INDUSTRIES,RAJKOT vs ACIT, CIRCLE-2(1), RAJKOT, RAJKOT
ITA 508/RJT/2025[2011-12]Status: Disposed31/8/2026AY 2011-12
CITY ORGANISERS PRIVATE LTD.,RAJKOT vs THE PCIT-1, RAJKOT., RAJKOT
ITA 269/RJT/2025[2020-21]Status: Disposed31/8/2026AY 2020-21
SHRI SAGAR SURESHBHAI PAREKH,RAJULA, DIST. AMRELI vs THE ITO WARD 3 (1) (4), AMRELI, RAJKOT
ITA 854/RJT/2024[2014-15]Status: Disposed31/8/2026AY 2014-15
VINAYAK INDUSRIES,RAJKOT vs PR. CIT RAJKOT-1, RAJKOT
ITA 290/RJT/2024[2017-2018]Status: Heard31/8/2026AY 2017-2018
RAILRAJ CREDIT CO OP SOCIETY LIMITED,RAJKOT vs ITO, WARD-1(2)(4), RAJKOT, RAJKOT
ITA 167/RJT/2024[2017-18]Status: Disposed31/8/2026AY 2017-18
THE ACIT, CIRCLE-1(1), RAJKOT vs RAILRAJ CREDIT CO-OP. SOCIETY LTD., RAJKOT
ITA 144/RJT/2024[2016-17]Status: Disposed31/8/2026AY 2016-17
THE ACIT, CIRCLE-1(1), RAJKOT vs RAILRAJ CREDIT CO-OP. SOCIETY LTD., RAJKOT
ITA 142/RJT/2024[2014-15]Status: Disposed31/8/2026AY 2014-15
OMSON CERAMIC,MORBI vs INCOME TAX OFFICER, WARD - 4, MORBI
ITA 391/RJT/2023[2016-17]Status: Heard31/8/2026AY 2016-17
KISHOR PROJECTS PVT LTD,RAJKOT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(3), RAJKOT
ITA 350/RJT/2023[2013-14]Status: Disposed31/8/2026AY 2013-14
M/S. VELJI ANANDJI,BHUJ-KUTCH vs THE PR. CIT-1, RAJKOT, RAJKOT
ITA 111/RJT/2023[2017-18]Status: Disposed31/8/2026AY 2017-18
NARANBHAI KANABHAI MAYATRA,GANDHIDHAM vs ACIT/DCIT CIRCLE, GANDHIDHAM, GANDHIDHAM
ITA 96/RJT/2026[2023-24]Status: Disposed28/8/2026AY 2023-24
MANGALAM METALS,JAMNAGAR, GUJARAT vs INCOME TAX OFFICER, WARD 2(10), JAMNAGAR, JAMNAGAR, GUJARAT
ITA 948/RJT/2026[2021-22]Status: Disposed28/8/2026AY 2021-22
SHRI KHADADHAR JUTH SEVA SAHAKARI MANDLI LTD,GONDAL vs ITO WD 1(2)(1), RAJKOT, RAJKOT
ITA 942/RJT/2026[2018-19]Status: Disposed28/8/2026AY 2018-19
DHARMESH CONSTRUCTION,RAJKOT vs THE ITO WARD 2(1)(1), RAJKOT, RAJKOT
ITA 838/RJT/2026[2018-19]Status: Disposed28/8/2026AY 2018-19
RASIKBHAI SOJITRA,JAMNAGAR vs INCOME TAX OFFICER, WARD 1 (2), JAMNAGAR, JAMNAGAR
ITA 736/RJT/2026[2019-20]Status: Disposed28/8/2026AY 2019-20
MUKESHKUMAR PRAVINCHANDRA JUTHANI,RAJKOT vs THE ITO WD-2, JUNAGADH, JUNAGADH
ITA 46/RJT/2026[2015-16]Status: Disposed28/8/2026AY 2015-16
SHREE RANJITPUR SEVA SAHKARI MANDALI LIMITED,RANJITPAR vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTER
ITA 39/RJT/2026[2018-19]Status: Disposed28/8/2026AY 2018-19
