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ITAT Rajkot Bench

3,670 judgments

RAMKALI BUDDHILAL SAHU SHIKSHAN SANSTHAN,SURAT vs ITO, SURAT

ITA 738/SRT/2026[2026-27]Status: Disposed1/9/2026AY 2026-27

RAMKALI BUDDHILAL SAHU SHIKSHAN SANSTHAN,SURAT vs ITO, EXEMPTION WARD, SURAT

ITA 737/SRT/2026[2026-27]Status: Disposed1/9/2026AY 2026-27

TUSHAR HARISHKUMAR GANGWANI,SURAT vs INCOME TAX OFFICER, WARD-2(3)(4), SURAT

ITA 188/SRT/2026[2018-19]Status: Disposed1/9/2026AY 2018-19

NIHARIKA SIDHARTH DAGA,SURAT vs INCOME TAX OFFICER, CIRCLE1(1)(1),SURAT, SURAT

ITA 123/SRT/2026[2017-18]Status: Disposed1/9/2026AY 2017-18

PARESHKUMAR RAMESHCHANDRA PATEL,SURAT vs DCIT, CIRCLE-1(1)(1), SURAT

ITA 11/SRT/2026[2014-15]Status: Disposed1/9/2026AY 2014-15

RAJESH MALHOTRA,SURAT vs ITO, WARD 2(3)(4), SURAT

ITA 642/SRT/2025[2015-16]Status: Disposed1/9/2026AY 2015-16

SANDIPBHAI RASIKLAL TANNA,UMBERGAON vs INCOME TAX OFFICER, WARD-7, VAPI, VAPI

ITA 1358/SRT/2025[2020-21]Status: Disposed1/9/2026AY 2020-21

SHRI VASANT MANJI THACKER,BHUJ vs PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL), AHMEDABAD, AHMEDABAD

ITA 767/RJT/2026[2016-17]Status: Disposed31/8/2026AY 2016-17

ANIRUDHSINH LAKHMANBHAI PARMAR,ANIDA, GIR SOMNATH vs THE INCOME-TAX OFFICER, WARD-4 JND VERAVAL, VERAVAL, GUJARAT, VERAVAL, GUJARAT

ITA 731/RJT/2026[2017-18]Status: Heard31/8/2026AY 2017-18

SANJAY BHARATBHAI MEHTA,RAJKOT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, RAJKOT-1, RAJKOT

ITA 672/RJT/2026[2013-14]Status: Disposed31/8/2026AY 2013-14

NOKEN VITRIFIED PVT LTD,MORBI vs THE PR. CIT-1, RAJKOT-1, RAJKOT

ITA 600/RJT/2026[2019-20]Status: Disposed31/8/2026AY 2019-20

ADITYA ORNAMENTS,RAJKOT vs THE ITO, WARD-2(1)(1), RAJKOT, RAJKOT

ITA 599/RJT/2026[2017-18]Status: Disposed31/8/2026AY 2017-18

JITENDRASINGH SURENDRASINGH BAJAJ,JAMNAGAR vs INCOME TAX OFFICER, JAMNAGAR

ITA 535/RJT/2026[2012-13]Status: Disposed31/8/2026AY 2012-13

BHAVIN MUKESH CHANDARANA ,RAJKOT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAJKOT

ITA 411/RJT/2026[2022-23]Status: Disposed31/8/2026AY 2022-23

DHIRAJLAL PANCHABHAI MOVALIYA,CHARAN SAMADHIYALA vs ITO, RAJKOT

ITA 369/RJT/2026[2016-17]Status: Disposed31/8/2026AY 2016-17

SHRI JATRUDA SEVA SAHKARI MANDALI,JATRUDA vs ITO WARD 3 (1) (4), AMRELI

ITA 267/RJT/2026[2019-20]Status: Disposed31/8/2026AY 2019-20

PESHURAM LILARAM MULCHANDANI,VERAVAL vs THE INCOME TAX OFFICER, VERAVAL

ITA 245/RJT/2026[2013-14]Status: Disposed31/8/2026AY 2013-14

HANIFBHAI ISABHAI JUNEJA,RAJKOT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1) RAJKOT, RAJKOT

ITA 11/RJT/2026[2020-21]Status: Disposed31/8/2026AY 2020-21

KIRITKUMAR KANJIBHAI SOLANKI,RAJKOT vs ITO, WARD-2(1)(1), RAJKOT, RAJKOT

ITA 955/RJT/2025[2011-12]Status: Disposed31/8/2026AY 2011-12

SHRI VISHNUBHAI RAMNIKBHAI TALVANIYA,AT VAGHGADH, DHRANGADHRA, SURENDRANAGAR vs INCOME TAX OFFICER WARD 2 SURENDRANAGAR, SURENDRANAGAR

ITA 684/RJT/2025[2018-19]Status: Disposed31/8/2026AY 2018-19