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ITAT Rajkot Bench
3,670 judgments
SHRI SADGURU DEVELOPERS,SHAPAR, RAJKOT vs THE DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, RAJKOT
ITA 193/RJT/2025[2021-22]Status: Disposed8/9/2026AY 2021-22
SHRI SADGURU DEVELOPERS,SHAPAR, RAJKOT vs THE DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, RAJKOT
ITA 192/RJT/2025[2020-21]Status: Disposed8/9/2026AY 2020-21
SHRI SADGURU DEVELOPERS,SHAPAR, RAJKOT vs THE DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, RAJKOT, RAJKOT
ITA 191/RJT/2025[2019-20]Status: Disposed8/9/2026AY 2019-20
SURESHBHAI PRAGJIBHAI PARMAR,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(2)(4), RAJKOT
ITA 864/RJT/2024[2010-11]Status: Disposed8/9/2026AY 2010-11
SHRI NILESH HARILAL MANEK,AHMEDABAD vs THE ITO WARD 2 (3), PORBANDAR
ITA 857/RJT/2024[2009-10]Status: Disposed8/9/2026AY 2009-10
THE GONDAL EDUCATION SOCIETY,GONDAL vs DCIT-CPC, BENGALURU, JURISDICTION RAJKOT
ITA 164/RJT/2024[2017-18]Status: Disposed8/9/2026AY 2017-18
JAGDISHKUMAR ANANDJI THACKER,BHUJ vs ITO WARD - 3, GANDHIDHAM (BHUJ-1), BHUJ
ITA 844/RJT/2026[2017-18]Status: Disposed7/9/2026AY 2017-18
R K JAIN FOUNDATION,RAJKOT vs THE ITO EXEMPTION, WARD (1), RAJKOT, RAJKOT
ITA 832/RJT/2026[2020-21]Status: Disposed7/9/2026AY 2020-21
MANSUKH GHELA SAVALIYA,RAJKOT vs INCOME TAX OFFICER, CIRCLE 1(1), RAJKOT
ITA 807/RJT/2026[2016-17]Status: Disposed7/9/2026AY 2016-17
NARENDRA AMRUTLAL KAKKAD,RAJKOT vs ITO WD 1(1)(1), RKT, RAJKOT
ITA 69/RJT/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
BHIKHALAL NANJI HIRANI,MANDVI vs ITO WARD-1, GANDHI DHAM
ITA 682/RJT/2026[2013-14]Status: Disposed7/9/2026AY 2013-14
ASHOKBHAI MANSUKHBHAI BHORANIYA,MORBI vs ITO WARD 2(4), PORBANDAR, PORBANDAR
ITA 668/RJT/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
JIGNESH NARENDRABHAI MANDALIYA,RAJKOT vs THE INCOME TAX OFFICER WARD 2(1)(2),RKT, RAJKOT
ITA 500/RJT/2026[2020-21]Status: Disposed7/9/2026AY 2020-21
JIGNESH NARENDRABHAI MANDALIYA,RAJKOT vs THE INCOME TAX OFFICER, WARD-2(1)(2),RKT, RAJKOT
ITA 499/RJT/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
RITESH SHANTILAL VARU,RAJKOT, GUJARAT vs INCOME-TAX OFFICER, WARD 3(1)(1), RAJKOT, RAJKOT, GUJARAT
ITA 483/RJT/2026[2020-21]Status: Disposed7/9/2026AY 2020-21
DHAVAL JEWELLERS,RAJKOT vs ITO, WARD-2(1)(1), RAJKOT, RAJKOT
ITA 422/RJT/2026[2023-24]Status: Disposed7/9/2026AY 2023-24
SUNIL BIPATPRASAD SHANI,RAJKOT vs INCOME TAX OFFICER, WARD1(1)(1), RAJKOT
ITA 854/RJT/2025[2018-19]Status: Disposed7/9/2026AY 2018-19
VRAJLAL CHANABHAI KACHHADIYA,JAMNAGAR vs ITO, WARD-2(6), JAMNAGAR, JAMNAGAR
ITA 847/RJT/2025[2010-11]Status: Disposed7/9/2026AY 2010-11
DHAVAL JEWELELRS,RAJKOT vs ITO, WARD-2(1)(1), RAJKOT, RAJKOT
ITA 822/RJT/2025[2023-24]Status: Disposed7/9/2026AY 2023-24
KOMAL DEEP KAMDAR,RAJKOT vs INCOME TAX OFFICER, WARD 2(2)(3), RAJKOT
ITA 744/RJT/2025[2020-21]Status: Disposed7/9/2026AY 2020-21
