← All Benches
ITAT Rajkot Bench
3,670 judgments
KAUSHIK JENTIBHAI RATHOD,VERAVAL vs ITO, WARD-4, VERAVAL, VERAVAL
ITA 940/RJT/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
RASIKBHAI POPATBHAI KATHIRIYA,RAJKOT vs ITO, WARD-2(1)(1), RAJKOT, RAJKOT
ITA 938/RJT/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
RASIKBHAI POPATBHAI KATHIRIYA,RAJKOT vs ITO, WARD-2(1)(1), RAJKOT, RAJKOT
ITA 937/RJT/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
BHARATKUMAR ISHWARBHAI BHATIYA,RAJKOT vs DCIT CENTRAL -2, RAJKOT
ITA 820/RJT/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
BHARATKUMAR ISHWARBHAI BHATIYA,RAJKOT vs DCIT CENTRAL -2, RAJKOT
ITA 819/RJT/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
CHIRAG NARENDRABHAI BAKHADA,RAJKOT vs ITO, WARD-1(1)(1), RAJKOT, RAJKOT
ITA 782/RJT/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
SHREE RAJMOTI INDUSTRIES,RAJKOT vs ASSISSTANT COMMISSIONER OF INCOME TAX -CIRCLE 2(1), RAJKOT
ITA 781/RJT/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
AMITBHAI PRAVINBHAI KOTHARI,RAJKOT vs THE DCIT / ACIT, RAJKOT
ITA 762/RJT/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
SHREE PATELKA SEVA SAHAKARI MANDLI LIMITED,KALYANPUR vs INCOME TAX OFFICER, ITO
ITA 709/RJT/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
RAGHUBHAI MOHANBHAI SAKHIYA,RAJKOT vs ITO, WARD-1(1)(1), RAJKOT, RAJKOT
ITA 686/RJT/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
MANOJ MOHAN PRAJAPATI,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT, RAJKOT
ITA 233/RJT/2026[2021-22]Status: Disposed9/9/2026AY 2021-22
MANOJ MOHAN PRAJAPATI,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT, RAJKOT
ITA 232/RJT/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
MANOJ MOHAN PRAJAPATI,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT, RAJKOT
ITA 231/RJT/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
DILIPBHAI TEJABHAI GAJERA,RAJKOT vs ITO WARD 1(1)(1), RAJKOT, RAJKOT
ITA 730/RJT/2025[2017-18]Status: Disposed9/9/2026AY 2017-18
KIRAN JITENDRAKUMAR SIDDHPURA,RAJKOT vs ITO WARD 2(1)(2) RAJKOT, RAJKOT
ITA 823/RJT/2026[2019-20]Status: Disposed8/9/2026AY 2019-20
JAGDISHBHAI MANSINH SOLANKI,ANAND vs ITO WARD-3, GANDHIDHAM (BHUJ-1), BHUJ
ITA 761/RJT/2026[2019-20]Status: Disposed8/9/2026AY 2019-20
ATUL JENTILAL GUMASNA,GONDAL vs THE INCOME TAX OFFICER, WARD-1(2)(1), RAJKOT
ITA 636/RJT/2026[2017-18]Status: Disposed8/9/2026AY 2017-18
RANCHHOD BHAI PATEL,MORVI GUJARAT vs ITO WARD - 1, MORVI
ITA 144/RJT/2026[2019 - 20]Status: Disposed8/9/2026
SHAKTIKUMAR SURESHCHANDRA VYAS,RAJKOT vs ITO WD 3(1)(1), RAJKOT, RAJKOT
ITA 414/RJT/2025[2017-18]Status: Disposed8/9/2026AY 2017-18
SHRI SADGURU DEVELOPERS,SHAPAR, RAJKOT vs THE DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, RAJKOT
ITA 194/RJT/2025[2022-23]Status: Disposed8/9/2026AY 2022-23
