← All Benches
ITAT Rajkot Bench
3,667 judgments
STATE BANK OF INDIA,JETPUR vs DCIT, CIRCLE - TDS, RAJKOT, RAJKOT
ITA 853/RJT/2026[2016-17]Status: Disposed11/9/2026AY 2016-17
STATE BANK OF INDIA BHAKTINAGAR BRANCH,RAJKOT vs THE JOINT COMMISSIONER OF INCOME-TAX, TDS RANGE, RAJKOT, RAJKOT
ITA 852/RJT/2026[2017-18]Status: Disposed11/9/2026AY 2017-18
STATE BANK OF INDIA,RAJKOT vs DEPUTY COMMISSIONER OF INCOME TAX DCIT, CIRCLE-TDS, RAJKOT, RAJKOT
ITA 814/RJT/2026[2016-17]Status: Disposed11/9/2026AY 2016-17
STATE BANK OF INDIA RBO 3 AMRELI,AMRELI vs ITO TDS - 2, RAJKOT, RAJKOT
ITA 813/RJT/2026[2017-18]Status: Disposed11/9/2026AY 2017-18
DEEPAK ARUNBHAI RAITHATHA,RAJKOT vs ITO WARD 1(1)(1), RAJKOT, RAJKOT
ITA 511/RJT/2026[2013-14]Status: Disposed11/9/2026AY 2013-14
THEITOWARD24, PORBANDAR vs SANJAY CHANDARANA, PORBANDAR
ITA 394/RJT/2026[2019-20]Status: Disposed11/9/2026AY 2019-20
RAJKOT URBAN DEVELOPMENT AUTHORITY,RAJKOT vs DCIT, CIRCLE-2, EXEMPTION, AHMEDABAD, AHMEDABAD
ITA 280/RJT/2026[2021-22]Status: Disposed11/9/2026AY 2021-22
RAMESHBHAI TRIKAMBHAI GORI,RAJKOT vs INCOME TAX OFFICER WARD-2(1)(1), RAJKOT
ITA 165/RJT/2026[2016-17]Status: Disposed11/9/2026AY 2016-17
RAMESHBHAI TRIKAMBHAI GORI,RAJKOT vs INCOME TAX OFFICER WARD -2(1)(1), RAJKOT
ITA 164/RJT/2026[2016-17]Status: Disposed11/9/2026AY 2016-17
ACIT CIRCLE 1 1, RAJKOT vs TANVI EXPORT INDIA LIMITED, RAJKOT
ITA 681/RJT/2025[2023-24]Status: Disposed11/9/2026AY 2023-24
PRAKASH VALJIBHAI PATEL,RAJKOT vs THE INCOME TAX OFFICER, RAJKOT
ITA 863/RJT/2026[2021-22]Status: Disposed10/9/2026AY 2021-22
KISHORBHAI NATHABHAI MAKANI,RAJKOT vs INCOME TAX OFFICER WARD 1(2)(1) RAJKOT, RAJKOT
ITA 701/RJT/2026[2016-17]Status: Disposed10/9/2026AY 2016-17
BAPA SITARAM COAL,MORBI vs INCOME TAX OFFICER, WARD 1, MORBI, MORBI
ITA 680/RJT/2026[2017-18]Status: Disposed10/9/2026AY 2017-18
RAJESH DINESHBHAI SOLANKI,RAJKOT vs ITO, WARD-3(1)(1), RAJKOT, RAJKOT
ITA 619/RJT/2025[2016-17]Status: Disposed10/9/2026AY 2016-17
AAHAN TRADING COMPANY,KUTCH vs ITO WARD-1, GANDHIDHAM
ITA 356/RJT/2023[2010-11]Status: Disposed10/9/2026AY 2010-11
AAHAN TRADING COMPANY,KUTCH vs ITO WARD-1, GANDHIDHAM
ITA 355/RJT/2023[2009-10]Status: Disposed10/9/2026AY 2009-10
RATHOD HOSPITAL EQUIPMENT AND FURNITURE MANUFACTURING CO.,RAJKOT GUJARAT vs THE INCOME TAX OFFICER, WARD 1(3), RAJKOT
ITA 384/RJT/2013[1991-92]Status: Disposed10/9/2026AY 1991-92
KAUSHIK JENTIBHAI RATHOD,VERAVAL vs ITO, WARD-4, VERAVAL, VERAVAL
ITA 940/RJT/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
RASIKBHAI POPATBHAI KATHIRIYA,RAJKOT vs ITO, WARD-2(1)(1), RAJKOT, RAJKOT
ITA 938/RJT/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
RASIKBHAI POPATBHAI KATHIRIYA,RAJKOT vs ITO, WARD-2(1)(1), RAJKOT, RAJKOT
ITA 937/RJT/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
