← All Benches
ITAT Rajkot Bench
3,667 judgments
DHIRAJLAL BHIMJIBHAI CHOVATIYA,RAJKOT vs THE INCOME TAX OFFICER, VERAVAL
ITA 905/RJT/2026[2017-18]Status: Disposed17/9/2026AY 2017-18
SHOBHANABEN JITENDRABHAI JAGIPARA,JAMNAGAR vs INCOME TAX OFFICER, WARD 1(3), JAMNAGAR
ITA 632/RJT/2026[2015-16]Status: Heard17/9/2026AY 2015-16
RADHE RENEWABLE ENERGY DEVELOPMENT PVT LTD,RAJKOT vs THE ACIT, CIRCLE-1(1), RAJKOT, RAJKOT
ITA 610/RJT/2026[2013-14]Status: Disposed17/9/2026AY 2013-14
RADHE RENEWABLE ENERGY DEVELOPMENT PVT LTD,RAJKOT vs THE ACIT, CIRCLE-1(1), RAJKOT, RAJKOT
ITA 609/RJT/2026[2016-17]Status: Disposed17/9/2026AY 2016-17
TIRUPATI ENTERPRISE,RAJKOT vs THE ACIT CIRCLE 2 (1) RAJKOT, RAJKOT
ITA 629/RJT/2025[2016-17]Status: Heard17/9/2026AY 2016-17
TIRUPATI ENTERPRISE,RAJKOT vs THE ACIT, CIRCLE 2 (1), RAJKOT
ITA 628/RJT/2025[2016-17]Status: Heard17/9/2026AY 2016-17
TIRUPATI ENTERPRISE,RAJKOT vs THE A C I T, CIRCLE 2 1, RAJKOT
ITA 627/RJT/2025[2015-16]Status: Heard17/9/2026AY 2015-16
JAGDISHBHAI KABABHAI SAKARIA,JETPUR, DIST. RAJKOT vs THE DCIT/ACIT, CIRCLE-1(1), RAJKOT, RAJKOT
ITA 47/RJT/2026[2016-17]Status: Disposed16/9/2026AY 2016-17
MAYURKUMAR PARSOTAMBHAI VIRADIYA,RAJKOT vs INCOME TAX OFFICER, WARD 3(1)(1), RAJKOT
ITA 132/RJT/2026[2017-18]Status: Disposed16/9/2026AY 2017-18
RENU KANWAR,JAMNAGAR vs INCOME TAX OFFICER, WARD 1(3), JAMNAGAR
ITA 97/RJT/2025[2014-15]Status: Disposed16/9/2026AY 2014-15
RAMESH LAKHANA BATA,BHUJ vs ITO WARD 2 BHUJ, BHUJ
ITA 900/RJT/2025[2022-23]Status: Disposed16/9/2026AY 2022-23
MEENA ASHOK SHAH,AMRELI vs ADDITIONAL / JOINT / DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX/INCOME-TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE
ITA 656/RJT/2025[2014-15]Status: Disposed16/9/2026AY 2014-15
ALPESH VALLABHDAS ZINZUWADIA,RAJKOT vs INCOME TAX OFFICER, WARD-2(1)(2), RAJKOT
ITA 774/RJT/2026[2014-15]Status: Disposed14/9/2026AY 2014-15
ALPESH VALLABHDAS ZINZUWADIA,RAJKOT vs INCOME TAX OFFICE, WARD-2(1)(2), RAJKOT
ITA 773/RJT/2026[2014-15]Status: Disposed14/9/2026AY 2014-15
ACIT CIRCLE-1(1), RAJKOT, RAJKOT vs JYOTI CNC AUTOMATION LIMITED, RAJKOT
ITA 224/RJT/2026[2020-21]Status: Disposed14/9/2026AY 2020-21
ACIT CIRCLE-1(1), RAJKOT, RAJKOT vs JYOTI CNC AUTOMATION LIMITED, RAJKOT
ITA 223/RJT/2026[2022-23]Status: Disposed14/9/2026AY 2022-23
ACIT CIRCLE-1(1), RAJKOT, RAJKOT vs JYOTI CNC AUTOMATION LIMITED, RAJKOT
ITA 222/RJT/2026[2019-20]Status: Disposed14/9/2026AY 2019-20
ATOP FOOD PRODUCTS PVT. LTD.,MORBI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), RAJKOT, RAJKOT
ITA 932/RJT/2025[2015-16]Status: Disposed14/9/2026AY 2015-16
VINIT ARVIND SHAH,JAMNAGAR vs ACIT CIR - 1, JAMNAGAR, JAMNAGAR
ITA 507/RJT/2025[2016-17]Status: Disposed14/9/2026AY 2016-17
NITIN T BHUPTANI,RAJKOT vs ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), RAJKOT
ITA 878/RJT/2026[2019-20]Status: Disposed11/9/2026AY 2019-20