← All Benches
ITAT Rajkot Bench
3,667 judgments
SHREE MOKHUNDA SWETAMBER MURTIPUJAK JAIN TRUST,SURAT vs ITO, WARD-1(1)(1), SURAT
ITA 1476/SRT/2025[2026-27]Status: Disposed23/9/2026AY 2026-27
DELTA CERAMIC,MORBI vs ITO, WARD-1, MORBI, MORBI
ITA 735/RJT/2026[2018-19]Status: Disposed23/9/2026AY 2018-19
SOLO CERAMIC,MORBI vs PCIT, RAJKOT-1, RAJKOT, RAJKOT
ITA 346/RJT/2025[2018-19]Status: Disposed23/9/2026AY 2018-19
ANIL DAGA,MORBI vs ITO, WARD-1, MORBI, MORBI
ITA 883/RJT/2026[2014-15]Status: Disposed23/9/2026AY 2014-15
BHAVESH HARIBHAI MUNDIYA,RAJKOT vs ITO WD 2(2)(1), RKT, RAJKOT
ITA 865/RJT/2026[2013-2014]Status: Disposed23/9/2026AY 2013-2014
BHAVESH HARIBHAI MUNDIYA,RAJKOT vs ITO WD 2(2)(1), RKT, RAJKOT
ITA 765/RJT/2026[2013-2014]Status: Disposed23/9/2026AY 2013-2014
SANJAY VELJIBHAI SOJITRA,RAJKOT vs ITO WD 3(1)(4), RAJKOT-AMRELI, RAJKOT
ITA 240/RJT/2025[2018-19]Status: Disposed23/9/2026AY 2018-19
JINNATBEN MUSHABHAI JUNEJA,RAJKOT vs THE INCOME TAX OFFICER, WARD - 2(1)(1), RAJKOT
ITA 465/RJT/2025[2014-15]Status: Disposed22/9/2026AY 2014-15
PRAKASH POPATLAL PARMAR,RAJKOT vs THE INCOME TAX OFFICER WARD-2(2)(1), RAJKOT, RAJKOT
ITA 896/RJT/2026[2019-20]Status: Disposed21/9/2026AY 2019-20
CHANDRESH BHAI NANJIBHAI RATHOD,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(1)(1),RAJKOT, RAJKOT
ITA 866/RJT/2026[2019-20]Status: Disposed21/9/2026AY 2019-20
MALIWAL BHERULAL JAGNNATH HUF,JAMNAGAR vs INCOME TAX OFFICER WARD 1(3), JAMNAGAR, JAMNAGAR
ITA 855/RJT/2026[2012-13]Status: Disposed21/9/2026AY 2012-13
DHARMESH CHAMANLAL MEHTA,RAJKOT vs THE INCOME TAX OFFICER, WARD-2(1)(2), RAJKOT, RAJKOT
ITA 827/RJT/2026[2019-20]Status: Disposed21/9/2026AY 2019-20
VIJYABEN RAMNIKBHAI TRAMBADIYA,JUNAGADH vs ITO, WARD-2, JUNAGADH, INCOME TAX OFFICE
ITA 568/RJT/2026[2012-2013]Status: Disposed21/9/2026AY 2012-2013
ACIT,CIRCLE-2(1),RAJKOT, RAJKOT vs HANUMAN INDUSTRIES, AMRELI
ITA 655/RJT/2025[2014-15]Status: Disposed21/9/2026AY 2014-15
NITESHKUMAR M KATARIYA,GONDAL vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1) RAJKOT, RAJKOT
ITA 287/RJT/2025[2016-17]Status: Disposed21/9/2026AY 2016-17
JALARAM PULSES PRIVATE LIMITED,GUJARAT vs DCIT/ACIT CIRCLE 1(1), RAJKOT
ITA 272/RJT/2025[2014-15]Status: Disposed21/9/2026AY 2014-15
SHIVLAL GANDUBHAI SATODIA, PORBANDAR,PORBANDAR vs INCOME TAX OFFICER, WARD - 2(3), PORBANDAR, PORBANDAR
ITA 211/RJT/2025[2016-17]Status: Disposed21/9/2026AY 2016-17
LAKHMANBHAI RANABHAI KERASIYA,BHUJ vs CIT APPEALS, NATIONAL FACELESS APPEAL CENTER
ITA 435/RJT/2023[2013-14]Status: Disposed21/9/2026AY 2013-14
PUJA DINESH SINGH,RAJKOT vs THE INCOME TAX OFFICER, PORBANDAR
ITA 928/RJT/2026[2020-21]Status: Disposed17/9/2026AY 2020-21
MULAJIBHAI RAMJIBHAI KHANAPARA,JUNAGADH vs THE INCOME TAX OFFICER, VERAVAL
ITA 911/RJT/2026[2011-12]Status: Disposed17/9/2026AY 2011-12
