STATE BANK OF INDIA RASMECCC SARC JUNAGADH,JUNAGADH vs. ITO TDS - 2, RKT, RAJKOT
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आयकर अपीलीय अिधकरण, राजकोट "यायपीठ, राजकोट। In The Income Tax Appellate Tribunal, “SMC” Rajkot Bench, Rajkot Before Dr. Arjun Lal Saini, Accountant Member आयकर अपील सं./ITA No. 177/Rjt/2026 [ "नधा"रणवष"/Assessment Year: 2017-18 ] State Bank of India Region RBO-4, ITO TDS - 2, RKT 3rd Floor, Meri Gold 3 Complex, Vs. 605, Pratyaksh Kar Bhavan, College Road, Junagadh, Race Course, Ring Road, Gujarat-362001 Rajkot, Gujarat-360001 "ायीलेखासं./जीआइआरसं./PAN/TAN/GIR No.: RKTS06191D (अपीलाथ"/Appellant) (""यथ"/Respondent)
आयकर अपील सं./ITA No. 179/Rjt/2026 [ "नधा"रण वष"/Assessment Year: 2017-18 ] State Bank of India RASMECCC ITO TDS - 2, RKT Road, Rajkot, Gujarat-360001 Gujarat 362001 "ायीलेखासं./जीआइआरसं./PAN/GIR No.: RKTS07363G (अपीलाथ"/Appellant) (""यथ"/Respondent)
आयकर अपील सं./ITA No. 268/Rjt/2026 [ "नधा"रणवष"/Assessment Year: 2017-18 ] State Bank of India Region RBO-4, S.E.Z., Gandhidham,
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