ITAT Raipur Bench

3,230 judgments

GIRIDHAR JADHAO, RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAIPUR, RAIPUR

ITA 97/RPR/2023[2013-14]Status: Disposed17/8/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA, ACCOUNTANT MEMBER :: 2 :: assessee may be permitted to withdraw its appeal, which is extracted as under: :: 3 :: 3. The ld.DR for the Revenue, has no objection to withdrawal of the appeal by the assessee. 4. In view of the above request, the assessee is permitted to withdraw the appeal. 5. In the result, appeal filed by the assessee is dismissed as withdrawn. Order pronounced on the 17th day of August 2023, in Raipur. (रवीश सूद) (RAVISH

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, BITKULI,BALODA BAZAR vs INCOME TAX OFFICER, WARD BHATAPARA, BALODA BAZAR, BHATAPARA

ITA 112/RPR/2022[2012-13]Status: Disposed16/8/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ITAT Raipur Bench

GIRIDHAR JADHAO, RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAIPUR, RAIPUR

SHEORINARAYAN MATH, BILASPUR,BILASPUR vs INCOME TAX OFFICER (EXEMPTION) BILASPUR, BILASPUR

ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE-2), RAIPUR vs SHRI VIKAS KUMAR FATEHRAMKA, PANDRI

M/S FOOD HEALTH PVT. LTD.,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

M/S RAIPUR REALITY PVT. LTD.,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

M/S HERITAGE BUILDCON PVT. LTD.,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1,, RAIPUR

PRAKASH DAVARA,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-2, RAIPUR

M/S AVINASH DEVELOPERS PVT. LTD.,RAIPUR vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAIPUR

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, BHASERA,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, CHAMPAJHAR,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, MANIKCHOURI,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, MANIKCHHOURI,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, ABHANPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, BITKULI,BALODA BAZAR, BHATAPARA vs INCOME TAX OFFICER, BHATAPARA

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, BITKULI,BALODA BAZAR vs INCOME TAX OFFICER, WARD BHATAPARA, BALODA BAZAR, BHATAPARA

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, BITKULI,BALODA BAZAR vs INCOME TAX OFFICE, WARD NO-1(3), RAIPUR

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, NISTIGUDA,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR

GAMIN SEWA SAHAKARI SAMITI MARYADIT, NISTIGUDA,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR

SAHICON ENGINEERING & TRADING,BHILAI vs INCOME TAX OFFICER 1(1), RAIPUR

8TH BATALIAN INDIA RESERVE CAF,RAJNANDGAON vs ACIT, CPC, TDS, GHAZIABAD