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ITAT Raipur Bench

57 judgments

MOHAMMED USMAN, BHILAI,DURG vs INCOME TAX OFFICER-2(1), BHILAI, DURG

ITA 180/RPR/2026[2011-12]Status: Disposed17/3/2026

ACCURATE ASHRAY PVT. LTD., HOWRA,HOWRA vs DCIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 178/RPR/2026[2014-15]Status: Disposed17/3/2026

ACCURATE ASHRAY PVT. LTD., HOWRA,HOWRA vs DCIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 177/RPR/2026[2014-15]Status: Disposed17/3/2026

BHOPPANA PRASAD RAO, VISAKHAPATNAM,VISAKHAPATNAM vs ITO, WARD-1(4), BHILAI, BHILAI

ITA 171/RPR/2026[2012-13]Status: Disposed17/3/2026

BHOPPANA PRASAD RAO, VISAKHAPATNAM,VISAKHAPATNAM vs ITO, WARD-1(4), BHILAI, BHILAI

ITA 170/RPR/2026[2012-13]Status: Disposed17/3/2026

BHOPPANA PRASAD RAO, VISAKHAPATNAM,VISAKHAPATNAM vs ITO, WARD-1(4), BHILAI, BHILAI

ITA 167/RPR/2026[2010-11]Status: Disposed17/3/2026

BHOPPANA PRASAD RAO, VISAKHAPATNAM,VISAKHAPATNAM vs ITO, WARD-1(4), BHILAI, BHILAI

ITA 166/RPR/2026[2010-11]Status: Disposed17/3/2026

BHOPPANA PRASAD RAO, VISAKHAPATNAM,VISAKHAPATNAM vs ITO,WARD-1(4), BHILAI, BHILAI

ITA 165/RPR/2026[2009-10]Status: Disposed17/3/2026

BHOPPANA PRASAD RAO, VISAKHAPATNAM,VISAKHAPATNAM vs ITO, WARD-1(4), BHILAI, BHILAI

ITA 164/RPR/2026[2009-10]Status: Disposed17/3/2026

VISHWANATH GUPTA, MANENDRAGARH,MANENDRAGARH vs ACIT, CENTRAL CIRCLE, BILASPUR, BILASPUR

ITA 786/RPR/2025[2019-20]Status: Disposed17/3/2026

GND ISPAT PRIVATE LIMITED, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR

ITA 725/RPR/2025[2015-16]Status: Disposed17/3/2026

INCOME TAX OFFICER WARD-3(1), RAIPUR, RAIPUR vs REKHA KUKREJA, RAIPUR

ITA 647/RPR/2025[2014-15]Status: Disposed17/3/2026

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, (TDS), RAIPUR

ITA 621/RPR/2025[2019-20]Status: Disposed17/3/2026

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, (TDS), RAIPUR

ITA 620/RPR/2025[2019-20]Status: Disposed17/3/2026

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 619/RPR/2025[2019-20]Status: Disposed17/3/2026

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 618/RPR/2025[2019-20]Status: Disposed17/3/2026

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 617/RPR/2025[2019-20]Status: Disposed17/3/2026

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 616/RPR/2025[2019-20]Status: Disposed17/3/2026

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 615/RPR/2025[2019-20]Status: Disposed17/3/2026

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 614/RPR/2025[2019-20]Status: Disposed17/3/2026