← All Benches
ITAT Raipur Bench
57 judgments
MOHAMMED USMAN, BHILAI,DURG vs INCOME TAX OFFICER-2(1), BHILAI, DURG
ITA 180/RPR/2026[2011-12]Status: Disposed17/3/2026
ACCURATE ASHRAY PVT. LTD., HOWRA,HOWRA vs DCIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 178/RPR/2026[2014-15]Status: Disposed17/3/2026
ACCURATE ASHRAY PVT. LTD., HOWRA,HOWRA vs DCIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 177/RPR/2026[2014-15]Status: Disposed17/3/2026
BHOPPANA PRASAD RAO, VISAKHAPATNAM,VISAKHAPATNAM vs ITO, WARD-1(4), BHILAI, BHILAI
ITA 171/RPR/2026[2012-13]Status: Disposed17/3/2026
BHOPPANA PRASAD RAO, VISAKHAPATNAM,VISAKHAPATNAM vs ITO, WARD-1(4), BHILAI, BHILAI
ITA 170/RPR/2026[2012-13]Status: Disposed17/3/2026
BHOPPANA PRASAD RAO, VISAKHAPATNAM,VISAKHAPATNAM vs ITO, WARD-1(4), BHILAI, BHILAI
ITA 167/RPR/2026[2010-11]Status: Disposed17/3/2026
BHOPPANA PRASAD RAO, VISAKHAPATNAM,VISAKHAPATNAM vs ITO, WARD-1(4), BHILAI, BHILAI
ITA 166/RPR/2026[2010-11]Status: Disposed17/3/2026
BHOPPANA PRASAD RAO, VISAKHAPATNAM,VISAKHAPATNAM vs ITO,WARD-1(4), BHILAI, BHILAI
ITA 165/RPR/2026[2009-10]Status: Disposed17/3/2026
BHOPPANA PRASAD RAO, VISAKHAPATNAM,VISAKHAPATNAM vs ITO, WARD-1(4), BHILAI, BHILAI
ITA 164/RPR/2026[2009-10]Status: Disposed17/3/2026
VISHWANATH GUPTA, MANENDRAGARH,MANENDRAGARH vs ACIT, CENTRAL CIRCLE, BILASPUR, BILASPUR
ITA 786/RPR/2025[2019-20]Status: Disposed17/3/2026
GND ISPAT PRIVATE LIMITED, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 725/RPR/2025[2015-16]Status: Disposed17/3/2026
INCOME TAX OFFICER WARD-3(1), RAIPUR, RAIPUR vs REKHA KUKREJA, RAIPUR
ITA 647/RPR/2025[2014-15]Status: Disposed17/3/2026
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, (TDS), RAIPUR
ITA 621/RPR/2025[2019-20]Status: Disposed17/3/2026
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, (TDS), RAIPUR
ITA 620/RPR/2025[2019-20]Status: Disposed17/3/2026
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR
ITA 619/RPR/2025[2019-20]Status: Disposed17/3/2026
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR
ITA 618/RPR/2025[2019-20]Status: Disposed17/3/2026
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR
ITA 617/RPR/2025[2019-20]Status: Disposed17/3/2026
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR
ITA 616/RPR/2025[2019-20]Status: Disposed17/3/2026
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR
ITA 615/RPR/2025[2019-20]Status: Disposed17/3/2026
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR
ITA 614/RPR/2025[2019-20]Status: Disposed17/3/2026