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ITAT Raipur Bench
3,187 judgments
ASSISTANT COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs SHRI. JAVED ALI PRADHAN, RAIPUR
ITA 131/BIL/2011[2006-07]Status: Disposed10/1/2018AY 2006-07
ASSISTANT COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs SHRI. JAVED ALI PRADHAN, RAIPUR
ITA 130/BIL/2011[2005-06]Status: Disposed10/1/2018AY 2005-06
ASSISTANT COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs SHRI. JAVED ALI PRADHAN, RAIPUR
ITA 129/BIL/2011[2004-05]Status: Disposed10/1/2018AY 2004-05
ASSISTANT COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs SHRI. JAVED ALI PRADHAN, RAIPUR
ITA 128/BIL/2011[2003-04]Status: Disposed10/1/2018AY 2003-04
ASSISTANT COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs SHRI. JAVED ALI PRADHAN, RAIPUR
ITA 127/BIL/2011[2002-03]Status: Disposed10/1/2018AY 2002-03
ASSISTANT COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs SHRI. JAVED ALI PRADHAN, RAIPUR
ITA 126/BIL/2011[2001-02]Status: Disposed10/1/2018AY 2001-02
SHRI SATYANARAYAN AGRAWAL THROUGH L. H. NAVAL AGRAWAL,JANJGIR CHAMPA vs ITO, WARD- 2(2), BILASPUR(CG)
ITA 86/BIL/2014[2007-08]Status: Disposed3/1/2018AY 2007-08