← All Benches
ITAT Raipur Bench
3,187 judgments
THE DY. CIT- 1, DURG(CG) vs M/S. RAVI SHREE NARAYAN TRANSPORT, BHILAI(CG)
ITA 116/BIL/2014[2010-11]Status: Disposed15/1/2018AY 2010-11
M/S. BAJRANG CONVEYORS,BILASPUR(CG) vs THE ITO, WARD- 2(1), BILASPUR(CG)
ITA 1/BIL/2014[2009-10]Status: Disposed15/1/2018AY 2009-10
DCIT,1(1), RAIPUR (CG) vs SMT VIMLESH KUMAR SINGH, RAIPUR (CG)
ITA 21/BIL/2013[2006-07]Status: Disposed15/1/2018AY 2006-07
SMT. SUSHILA DEVI AGRAWAL,RAIGARH(CG) vs THE ITO - 1, RAIGARH(CG)
ITA 181/BIL/2013[2007-08]Status: Disposed15/1/2018AY 2007-08
THE ACIT- 1(1), RAIPUR (CG) vs M/S. AATHARVA INFRASTRUCTURE, RAIPUR (CG)
ITA 126/BIL/2013[2010-11]Status: Disposed15/1/2018AY 2010-11
ASSTT. COMMISSIONER OF INCOME TAX01(2), RAIPUR (CG) vs M/S ISHWAR ISPAT INDUSTRIES PVT. LTD, RAIPUR (CG)
ITA 188/BIL/2012[2009-10]Status: Disposed15/1/2018AY 2009-10
THE ACIT, CIRCLE- 1(2), RAIPUR (CG) vs M/S. BALAJEE STRUCTURALS (INDIA) PVT. LTD., RAIPUR (CG)
ITA 80/BIL/2013[2010-11]Status: Disposed11/1/2018AY 2010-11
SHRI JIGNESH KUMAR SHAH,BILASPUR(CG) vs ACIT, CIRCLE- 1(1), BILASPUR(CG)
ITA 156/BIL/2013[2009-10]Status: Disposed11/1/2018AY 2009-10
ITO- 3, BHILAI(CG) vs M/S. YASH CHOPDA (HUF), DURG(CG)
ITA 129/BIL/2013[2010-11]Status: Disposed11/1/2018AY 2010-11
INCOME TAX OFFICER WARD-1(2), RAIGARH(CG) vs SHRI SANJAY JADWANI, RAIPUR (CG)
ITA 95/BIL/2012[2009-10]Status: Disposed11/1/2018AY 2009-10
M/S SHREE RADHE INDUSTRIES LTD vs ASSTT.COMISSIONER OF INCOME TAX, BILASPUR(CG)
ITA 76/BIL/2012[2005-06]Status: Disposed11/1/2018AY 2005-06
ASSTT.COMMISSIONER OF INCOME-TAX -1(2), RAIPUR (CG) vs M/S VIJAY TRANSMISSION PVT.LTD, RAIPUR (CG)
ITA 208/BIL/2012[2009-10]Status: Disposed11/1/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX-1(2), RAIPUR (CG) vs M/S. RADIUS CORPORATION LIMITED, RAJNANDGAON
ITA 197/BIL/2011[2007-08]Status: Disposed11/1/2018AY 2007-08
SHRI SHRI SANTOSH KUMAR KITCHLOO, BHILAI,BHILAI(CG) vs THE INCOME TAX OFFICER, 4, BHILAI, BHILAI(CG)
ITA 21/BIL/2017[2009-10]Status: Disposed10/1/2018AY 2009-10
SHRI SHRI SANTOSH KUMAR KITCHLOO, BHILAI,BHILAI(CG) vs THE INCOME TAX OFFICER, 4, BHILAI, BHILAI(CG)
ITA 20/BIL/2017[2008-09 & 2009-10]Status: Disposed10/1/2018
DY.COMMISSIONER OF INCOME TAX 2(1), RAIPUR (CG) vs M/S ANTRIK, RAIPUR (CG)
ITA 97/BIL/2012[2008-09]Status: Disposed10/1/2018AY 2008-09
INCOME TAX OFFICER WARD -1(2), RAIPUR (CG) vs SHRI PURSHOTTAM DAS DAGA,(HUF), RAIPUR (CG)
ITA 96/BIL/2012[2009-10]Status: Disposed10/1/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX-1(2), RAIPUR(CG) vs M/S. RADIUS CORPORATION LIMITED, RAJNANDGAON
ITA 198/BIL/2011[2008-09]Status: Disposed10/1/2018AY 2008-09
INCOME TAX OFFICER -1, RAJNANDGAON vs M/S. RADIUS WATER LIMITED, RAJNANDGAON
ITA 195/BIL/2011[2008-09]Status: Disposed10/1/2018AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs SHRI. JAVED ALI PRADHAN, RAIPUR
ITA 132/BIL/2011[2007-08]Status: Disposed10/1/2018AY 2007-08