← All Benches
ITAT Raipur Bench
3,187 judgments
M/S MITTAL ALLOY CASTINGS CO., RAIGARH,RAIGARH vs ACIT, CIRCLE-1(1), BILASPUR, BILASPUR
ITA 685/RPR/2026[2018-19]Status: Heard12/10/2026AY 2018-19
JAY PATEL, RAIPUR,RAIPUR vs ITO, WARD-3(1), RAIPUR, RAIPUR
ITA 684/RPR/2026[2015-16]Status: Heard12/10/2026AY 2015-16
M/S. MAA MAHAMAYA ROLLING MILL PVT. LTD., MAHASAMUND,MAHASAMUND vs ACIT,CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 683/RPR/2026[2014-15]Status: Heard12/10/2026AY 2014-15
SARVAMANGLA CONSTRTUCTION CO.,KORBA vs DCIT,CENTRAL CIRCLE-1,RAIPUR, RAIPUR
ITA 382/RPR/2026[2018-19]Status: Disposed12/10/2026AY 2018-19
NOHAR YADAV,MANDIR HASOUD, TEH. ARANG vs INCOME TAX OFFICER - WARD 1(2), RAIPUR, CIVIL LINES, RAIPUR
ITA 640/RPR/2026[2018-19]Status: Disposed9/10/2026AY 2018-19
NOHAR YADAV,MANDIR HASOUD, TEH. ARANG vs INCOME TAX OFFICER - WARD 1(2), RAIPUR, CIVIL LINES, RAIPUR
ITA 639/RPR/2026[2018-19]Status: Disposed9/10/2026AY 2018-19
NOHAR YADAV,MANDIR HASOUD, TEH. ARANG vs INCOME TAX OFFICER - WARD 1(2), RAIPUR, CIVIL LINES, RAIPUR
ITA 638/RPR/2026[2018-19]Status: Disposed9/10/2026AY 2018-19
ASHOK KHUBCHANDANI,RAIPUR vs DCIT, CIRCLE 1(1), RAIPUR, RAIPUR
ITA 437/RPR/2026[2019-20]Status: Disposed9/10/2026AY 2019-20
KAZI MOHAMMAD ASIF KHAN,RAIPUR vs THE INCOME TAX OFFICER, WARD 3(1), RAIPUR
ITA 606/RPR/2026[2016-17]Status: Disposed7/10/2026AY 2016-17
PRAMOD DWIVEDI, RAIPUR,RAIPUR vs ITO, WARD-1(2), RAIPUR, RAIPUR
ITA 597/RPR/2026[2024-25]Status: Disposed7/10/2026AY 2024-25
OMPRAKASH SONI,SUKMA vs INCOME TAX OFFICER WARD JAGDALPUR, AAYAKAR BHAWAN, JAGDALPUR
ITA 665/RPR/2026[2024-25]Status: Disposed6/10/2026AY 2024-25
THE WESLEYAN BOARD OF CHRESTIAN INSTITUTION, RAJNANDGAON,RAJNANDGAON vs INCOME TAX OFFICER, EXEMPTION WARD 2 RAIPUR, RAIPUR
ITA 662/RPR/2026[2019-2020]Status: Disposed6/10/2026AY 2019-2020
SEMA DAGA, RAIPUR,RAIPUR vs ITO, WARD-3(1), RAIPUR, RAIPUR
ITA 658/RPR/2026[2013-14]Status: Disposed6/10/2026AY 2013-14
ALI AKBER HUSAIN, DURG,DURG vs INCOME TAX OFFICER-1(1), BHILAI, DURG
ITA 655/RPR/2026[2017-18]Status: Disposed6/10/2026AY 2017-18
AVINASH DEVELOPERS PRIVATE LIMITED, RAIPUR,RAIPUR vs DCIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 598/RPR/2026[2020-21]Status: Disposed6/10/2026AY 2020-21
SATPAL SETHI, BILASPUR,BILASPUR vs INCOME TAX OFFICER 2(1), BILASPUR
ITA 539/RPR/2026[2018-19]Status: Disposed6/10/2026AY 2018-19
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, RAIPUR, NAVA RAIPUR vs M/S HI TECH POWER AND STEEL LIMITED, RAIPUR
ITA 806/RPR/2025[2012-13]Status: Heard6/10/2026AY 2012-13
NANDAN STEELS AND POWER LIMITED, RAIPUR,RAIPUR vs CENTRAL CIRCLE-1, RAIPUR
ITA 762/RPR/2025[2012-2013]Status: Heard6/10/2026AY 2012-2013
HI TEH POWER AND STEEL LIMITED, RAIPUR,RAIPUR vs CENTRAL CIRCLE-1, RAIPUR
ITA 761/RPR/2025[2012-2013]Status: Heard6/10/2026AY 2012-2013
RADHIKA JEWELLERS,PORBANDAR vs ITO WD 2(3), CIT APPEAL, PORBANDAR
ITA 974/RJT/2026[2023-24]Status: Disposed6/10/2026AY 2023-24
