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ITAT Raipur Bench

3,230 judgments

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, ARANG,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR

ITA 209/RPR/2023[2012-13]Status: Disposed25/8/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

TILLO MEMORIALS,RAIGARH vs INCOME TAX OFFICER (EXEMPTION)- BILASPUR, BILASPUR

ITA 45/RPR/2022[2013-14]Status: Disposed25/8/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SANTOSH JAIN, DURG,DURG vs INCOME TAX OFFICER-1(1), BHILAI, DURG

ITA 147/RPR/2023[1995-96]Status: Disposed24/8/2023AY 1995-96

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SANTOSH JAIN, DURG,DURG vs INCOME TAX OFFICER-1(1), BHILAI, DURG

ITA 145/RPR/2023[1994-95]Status: Disposed24/8/2023AY 1994-95

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SANTOSH JAIN, DURG,DURG vs INCOME TAX OFFICER-1(1), BHILAI, DURG

ITA 143/RPR/2023[1993-94]Status: Disposed24/8/2023AY 1993-94

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

RAJENDRA KUMAR AGRAWAL, RAIPUR,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 130/RPR/2023[2018-19]Status: Disposed24/8/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI VIJAY TONDON,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR

ITA 93/RPR/2022[2013-14]Status: Disposed24/8/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI AMRIT RAJ GUPTA,BILASPUR vs INCOME TAX OFFICER, WARD-1(1), BILASPUR, BILASPUR

ITA 26/RPR/2023[2013-14]Status: Disposed23/8/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DINESH KUMAR DIXIT, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(4), RAIPUR, RAIPUR

ITA 167/RPR/2023[2017-18]Status: Disposed23/8/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SARASWATI SAHITYA PRACHAR SAMITI,RAIPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, BHOPAL

ITA 216/RPR/2019[2019-20]Status: Disposed23/8/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

GIRIDHAR JADHAO, RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAIPUR, RAIPUR

ITA 90/RPR/2023[2013-14]Status: Disposed22/8/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

BETHANY SEVA SANGAM, DURG,DURG vs INCOME TAX OFFICER, (EXEMPTION) WARD-2, RAIPUR, RAIPUR

ITA 72/RPR/2023[2012-13]Status: Disposed21/8/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SAROJ GOPAL EDUCATIONAL SOCIETY,DURG vs INCOME TAX OFFICER, EXEMPTION (WARD-2), RAIPUR, RAIPUR

ITA 19/RPR/2023[2016-17]Status: Disposed21/8/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

INSTITUTE MANAGEMENT COMMITTEE OF ITI,NARAYANPUR vs INCOME TAX OFFICER, EMEMPTION-I, RAIPUR

ITA 27/RPR/2019[2015-16]Status: Disposed21/8/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

RAMSWAROOP DAS NIRANJANLAL CHARITABLE TRUST,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR

ITA 242/RPR/2017[2011-12]Status: Disposed21/8/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member)

PRASHANT MANOHAR BHAGWAT, RAIPUR,RAIPUR vs INCOME TAX OFFICER-1(2), RAIPUR, RAIPUR

ITA 86/RPR/2023[2014-5]Status: Disposed18/8/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

VISHNU PRASAD GOYAL,AMBIKAPUR vs INCOME TAX OFFICER-2, AMBIKAPUR, AMBIKAPUR

ITA 7/RPR/2023[2015-16]Status: Disposed18/8/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

PRAKASH BHANSALI,RAIPUR vs ASSISTANT COMMISSIONER OF INCOMETAX-4(1), RAIPUR, RAIPUR

ITA 23/RPR/2023[2017-18]Status: Disposed18/8/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ALOK FERRO ALLOYS LTD.,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 265/RPR/2022[2012-13]Status: Disposed18/8/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

BHAGYAARMA GEM & JEWELLERY PRIVATE LIMITED,RAIPUR vs INCOME TAX OFFICER, WARD 4(1), RAIPUR

ITA 250/RPR/2019[2014-15]Status: Disposed18/8/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)