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ITAT Raipur Bench

3,230 judgments

JYOTI SHARMA, BHILAI,DURG vs INCOME TAX OFFICER, WARD1(2), BHILAI, DURG

ITA 254/RPR/2023[2015-16]Status: Disposed5/9/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member)

CHAITANYA SOLVEX PVT. LTD., RAIPUR,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 251/RPR/2023[2016-17]Status: Disposed5/9/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

CHAITANYA SOLVEX PVT. LTD., RAIPUR,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 250/RPR/2023[2015-16]Status: Disposed5/9/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

AGHORPEETH JAN SEWA ABHED ASHRAM, AKALTARA,JANJGIR-CHAMPA vs INCOME TAX OFFICER, WARD-EXEMPTION, BILASPUR, BILASPUR

ITA 239/RPR/2023[2021-22]Status: Disposed5/9/2023AY 2021-22

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ARUN SONI, BILASPUR,BILASPUR vs INCOME TAX OFFICER-1(1), BILASPUR, BILASPUR

ITA 221/RPR/2023[2012-13]Status: Disposed5/9/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member)

ARUN SONI, BILASPUR,BILASPUR vs INCOME TAX OFFICER-1(1), BILASPUR, BILASPUR

ITA 220/RPR/2023[2011-12]Status: Disposed5/9/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member)

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, LAWAN,BALODA BAZAR vs INCOME TAX OFFICER, WARD-BHATAPARA, BALODA BAZAR

ITA 208/RPR/2023[2017-18]Status: Disposed5/9/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member)

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, LAWAN,BALODA BAZAR vs INCOME TAX OFFICER, WARD-BHATAPARA, BALODA BAZAR

ITA 207/RPR/2023[2016-17]Status: Disposed5/9/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member)

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, LAWAN,BALODA BAZAR vs INCOME TAX OFFICER, WARD-BHATAPARA, BALODA BAZAR

ITA 206/RPR/2023[2015-16]Status: Disposed5/9/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member)

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, LAWAN,BALODA BAZAR vs INCOME TAX OFFICER, WARD-BHATAPARA, BALODA BAZAR

ITA 205/RPR/2023[2013-14]Status: Disposed5/9/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member)

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, KHAUNA,RAIPUR vs INCOME TAX OFFICER-1(2), RAIPUR, RAIPUR

ITA 204/RPR/2023[2016-17]Status: Disposed5/9/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member)

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, KHAUNA,RAIPUR vs INCOME TAX OFFICER-1(2), RAIPUR, RAIPUR

ITA 203/RPR/2023[2013-14]Status: Disposed5/9/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member)

GRAMIN SEWA SAHAKRI SAMITI MARYADIT, DHARSIWA,RAIPUR vs INCOME TAX OFFICER 1(2), RAIPUR, RAIPUR

ITA 202/RPR/2023[2012-13]Status: Disposed5/9/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member)

ASHOK KUMAR SINGH, DURG,DURG vs INCOME TAX OFFICER-2(2), BHILAI, DURG

ITA 150/RPR/2023[2010-11]Status: Disposed4/9/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

BHUNESHWAR PRASAD SAHU, BALODA BAZAR,RAIPUR vs INCOME TAX OFFICER, WARD- BHATAPARA, BHATAPARA

ITA 109/RPR/2023[2019-20]Status: Heard4/9/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ANAND INFRACON, RAIPUR,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 100/RPR/2023[2018-19]Status: Disposed4/9/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

CHANDRAHASNI ISPAT PVT LTD,RAIGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR, BILASPUR

ITA 177/RPR/2022[2017-18]Status: Disposed4/9/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, PHINGESHWAR,GARIABAND vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR

ITA 212/RPR/2023[2012-13]Status: Disposed25/8/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, CHARODA,GARIABAND vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR

ITA 211/RPR/2023[2012-13]Status: Disposed25/8/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

GRAMIN SEWA SAHAKARI SAMITI MARYADIT, SIVNI,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR

ITA 210/RPR/2023[2012-13]Status: Disposed25/8/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)