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ITAT Raipur Bench

3,230 judgments

SANTOSH JAIN, DURG,DURG vs INCOME TAX OFFICER-1(1), BHILAI, DURG

ITA 144/RPR/2023[1993-94]Status: Disposed12/9/2023AY 1993-94

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

NIKITA KINGRANI, DURG,DURG vs INCOME TAX OFFICER-TDS WARD, BHILAI, DURG

ITA 231/RPR/2023[2016-17 (First Quarter)]Status: Disposed11/9/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

NIKITA KINGRANI, DURG,DURG vs INCOME TAX OFFICER-TDS WARD, BHILAI, DURG

ITA 230/RPR/2023[2015-16 (Second Quarter)]Status: Disposed11/9/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

NIKITA KINGRANI, DURG,DURG vs INCOME TAX OFFICER-TDS WARD, BHILAI, DURG

ITA 229/RPR/2023[2015-16 (First Quarter)]Status: Disposed11/9/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

NIKITA KINGRANI, DURG,DURG vs INCOME TAX OFFICER-TDS WARD, BHILAI, DURG

ITA 228/RPR/2023[2013-14 (Fourth Quarter)]Status: Disposed11/9/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

NIKITA KINGRANI, DURG,DURG vs INCOME TAX OFFICER-TDS WARD, BHILAI, DURG

ITA 227/RPR/2023[2013-14 (Third Quarter)]Status: Disposed11/9/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

NIKITA KINGRANI, DURG,DURG vs INCOME TAX OFFICER-TDS WARD, BHILAI, DURG

ITA 226/RPR/2023[2013-14 (Second Quarter)]Status: Disposed11/9/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ABHINANDAN KEDIA, JANJGIR-CHAMPA,JANJGIR-CHAMPA vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 174/RPR/2023[2018-19]Status: Disposed11/9/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

CHHATTISGARH POWER & COAL BENEFICATION LTD., RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BILASPUR, BILASPUR

ITA 105/RPR/2023[2015-16]Status: Disposed11/9/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MAYA DEVI AGRAWAL, RAIPUR,RAIPUR vs INCOME TAX OFFICER-1(3), RAIPUR, RAIPUR

ITA 193/RPR/2023[2008-09]Status: Disposed8/9/2023AY 2008-09

SHRI RAVISH SOOD (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX-1(1), BHILAI, DURG vs NITIN GUPTA, BHILAI, DURG

ITA 95/RPR/2023[2015-16]Status: Disposed7/9/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

CHHATTISGARH RAJYA OPEN SCHOOL,RAIPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE, RAIPUR

ITA 2/RPR/2020[2016-17]Status: Disposed7/9/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

GAJRAJ GIRI, BILASPUR,BILASPUR vs INCOME TAX OFFICER, WARD-2(1), BILASPUR, BILASPUR

ITA 222/RPR/2023[2014-15]Status: Disposed6/9/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member)

AJAY CHOUHAN, BHILAI,DURG vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), BHILAI, DURG

ITA 219/RPR/2023[2015-16]Status: Disposed6/9/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

AARTI SPONGE AND POWER LTD.,RAIPUR vs PR. COMMISSIONER OF INCOME TAX, RAIPUR - 1, RAIPUR

ITA 78/RPR/2022[2014-15]Status: Disposed6/9/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHIVOM VIDYAPEETH SHIKSHAN SAMITI,RAIPUR vs INCOME TAX OFFICER, EXEMETION 2, RAIPUR, RAIPUR

ITA 261/RPR/2022[2015-16]Status: Disposed6/9/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

KAMALJEET KAUR GILL,RAIPUR vs JOINT COMMISSIONER OF INCOME TAX-RANGE 3, RAIPUR

ITA 253/RPR/2022[2015-16]Status: Disposed6/9/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

KAMALJEET KAUR GILL,RAIPUR vs JOINT COMMISSIONER OF INCOME TAX-RANGE 3, RAIPUR

ITA 252/RPR/2022[2013-14]Status: Disposed6/9/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

KAMALJEET KAUR GILL,RAIPUR vs JOINT COMMISSIONER OF INCOME TAX-RANGE 3, RAIPUR

ITA 251/RPR/2022[2012-13]Status: Disposed6/9/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

INCOME TAX OFFICER, WARD 2(1), RAIPUR vs MESERS ARYAN BUILDERS AND DEVELOPERS PRIVATE LIMITED, RAIPUR

ITA 201/RPR/2018[2012-13]Status: Disposed6/9/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)