← All Benches
ITAT Raipur Bench
3,223 judgments
ASSISTANT COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs SHRI. JAVED ALI PRADHAN, RAIPUR
ITA 127/BIL/2011[2002-03]Status: Disposed10/1/2018AY 2002-03
ASSISTANT COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs SHRI. JAVED ALI PRADHAN, RAIPUR
ITA 126/BIL/2011[2001-02]Status: Disposed10/1/2018AY 2001-02
SHRI SATYANARAYAN AGRAWAL THROUGH L. H. NAVAL AGRAWAL,JANJGIR CHAMPA vs ITO, WARD- 2(2), BILASPUR(CG)
ITA 86/BIL/2014[2007-08]Status: Disposed3/1/2018AY 2007-08