ITAT Raipur Bench

3,230 judgments

DURGA PRASAD CHAWARE, DURG,DURG vs INCOME TAX OFFICER-1(4), BHILAI, DURG

ITA 271/RPR/2023[2013-14]Status: Disposed15/9/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member)

VIKAS SHARMA, DURG,DURG vs INCOME TAX OFFICER-1(2), BHILAI, DURG

ITA 255/RPR/2023[2015-16]Status: Disposed15/9/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member)

PINKY SACHDEV,RAIPUR vs INCOME TAX OFFICER (TDS), RAIPUR, RAIPUR

ITA 52/RPR/2023[2015-16]Status: Disposed14/9/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

RAHUL SHARMA, RAIPUR,RAIPUR vs INCOME TAX OFFICER-2(2), RAIPUR, RAIPUR

ITA 245/RPR/2023[2011-12]Status: Disposed14/9/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member)

ROSHAN LAL AGRAWAL,KORBA vs INCOME TAX OFFICER , WARD-3, KORBA (C.G.)

ITA 240/RPR/2023[2011-12]Status: Disposed14/9/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member)

BILASPUR INFRASTRUCTURES PVT. LTD., BILASPUR,BILASPUR vs INCOME TAX OFFICER-1(1), BILASPUR, BILASPUR

ITA 218/RPR/2023[2014-15]Status: Disposed14/9/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SMT. DIPALBEN MANISH PATEL, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD 2(1), RAIPUR, RAIPUR

ITA 215/RPR/2023[2015-16]Status: Disposed14/9/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SABITA AGRAWAL, RAIPUR,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, SAMBALPUR, SAMBALPUR

ITA 110/RPR/2023[2018-19]Status: Disposed14/9/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR vs M/S TRIPCO SERVICES PVT. LTD., , RAIPUR

ITA 110/RPR/2020[2015-16]Status: Disposed14/9/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX-1(1), BHILAI vs SHRI SANDEEP SURENDRAN NAIR, BHILAI

ITA 100/RPR/2018[2013-14]Status: Disposed14/9/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SURESH KUMAR GUPTA, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-2(1), RAIPUR, RAIPUR

ITA 238/RPR/2023[2014-15]Status: Disposed13/9/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member)

SURESH KUMAR GUPTA, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-2(1), RAIPUR, RAIPUR

ITA 237/RPR/2023[2013-14]Status: Disposed13/9/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member)

TIKAMCHAND RATHI, RAIPUR,RAIPUR vs INCOME TAX OFFICER-3(1), RAIPUR, RAIPUR

ITA 235/RPR/2023[2015-16]Status: Disposed13/9/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member)

JAISHRI KESHARWANI, RAIGARH,RAIGARH vs INCOME TAX OFFICER-1, RAIGARH, RAIGARH

ITA 225/RPR/2023[2012-13]Status: Disposed13/9/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member)

TECHNOBLAST MINING CORPORATION,RAIGARH vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 133/RPR/2022[2017-18]Status: Disposed13/9/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

AIMS MULTIPURPOSE SOCIETY, BILASPUR,BILASPUR vs INCOME TAX OFFICER, WARD-2(1), BILASPUR, BILASPUR

ITA 224/RPR/2023[2019-20]Status: Disposed12/9/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member)

VAKRANGEE FOUNDATION, RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), RAIPUR, RAIPUR

ITA 196/RPR/2023[2017-18]Status: Disposed12/9/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

JAIMEET SAWAIRA, RAIPUR,RAIPUR vs INCOME TAX OFFICER (TDS), RAIPUR, RAIPUR

ITA 175/RPR/2023[2019-20]Status: Disposed12/9/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SANTOSH JAIN, DURG,DURG vs INCOME TAX OFFICER-1(1), BHILAI, DURG

ITA 148/RPR/2023[1995-96]Status: Disposed12/9/2023AY 1995-96

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SANTOSH JAIN, DURG,DURG vs INCOME TAX OFFICER-1(1), BHILAI, DURG

ITA 146/RPR/2023[1994-95]Status: Disposed12/9/2023AY 1994-95

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)