ITAT Raipur Bench
3,230 judgments
BHAWNA BAFNA, JAGDALPUR,BASTAR vs INCOME TAX OFFICER, WARD- JAGDALPUR, BASTAR
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
DCIT, BHILAI, BHILAI vs BHILAI JAYPEE CEMENT LIMITED, DURG
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA, ACCOUNTANT MEMBER :: 2 :: 2. At the time of hearing, Registry pointed out that there were a submission of letter dated 05.09.2023 with a request to withdraw the appeal filed in ITA No.258/RPR/2023 dated 26.07.2023. The letter submitted by Department is extracted as under : :: 3 :: 3. The aforesaid letter is shown to the Respondent / Assessee’s Representative to clarify, if they have any objection to it, however there was no objection by
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1), RAIPUR vs MESERSS CHHATTISGARH STATEELECTRICITY BOARD, RAIPUR
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SAKSHAM,BILASPUR vs COMMISSIONER OF INCOME-TAX, EXEMPTION, BHOPAL
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SHRISHTI INSTITUTE OF MEDICAL SCIENCE AND RESEARCH CENTRE,KORBA vs COMMISSIONER OF INCOME TAX ( EXEMPTION), BHOPAL
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SHRISHTI INSTITUTE OF MEDICAL SCIENCE AND RESEARCH CENTRE,KORBA vs COMMISSIONER OF INCOME TAX ( EXEMPTION), BHOPAL
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), BILASPUR vs M/S JAGANNATHDAS HARICHANDMAL JEWELLERS PVT. LTD, RAIGARH
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
INCOME TAX OFFICER, WARD 4(1), RAIPUR vs AVIRAL FINANCE PRIVATE LIMITED,, RAIPUR
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
BLOCK RESOURCES CENTRE RAJIV GSANDHI SIKSHA MISSION,DHAMDHA vs INCOME TAX OFFICER, TDS, BHILAI
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
BLOCK RESOURCES COORDINATOR RAJIV GANDHI SIKSHA MISSION,PATAN vs INCOME TAX OFFICER, TDS, BHILAI
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
BLOCK RESOURCES COORDINATOR RAJIV GANDHI SIKSHA MISSION,PATAN vs INCOME TAX OFFICER, TDS, BHILAI
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
M/S ARIHANT ASSOCIATIONS, BILASPUR,BILASPUR vs INCOME TAX OFFICER-2(1), BILASPUR, BILASPUR
SHRI RAVISH SOOD (Judicial Member)
AARTI SPONGE AND POWER LTD.,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, -1(1), RAIPUR, RAIPUR
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
INCOME TAX OFFICER-1(3), BHILAI vs M/S AKRITI INFRASTRUCTURE , BHILAI
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1(1), BILASPUR
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
M/S ADIM JATI SEVA SAHKARI SAMITI, MARYADIT, KORBA,KORBA vs INCOME TAX OFFICER-2, KORBA, KORBA
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
KUNJ BIHARI DAWA DUKAN, AMBIKAPUR,SURGUJA vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
ACIT (CENTRAL), BILASPUR vs M/S. BARBARIK PROJECT LTD., SURAJPUR
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SMT. LAXMI DEVI CHANDWANI, BILASPUR,BILASPUR vs INCOME TAX OFFICER, WARD-1(1), BILASPUR, BILASPUR
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
HIRA INFRA-TEK LTD., RAIPUR,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
