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ITAT Raipur Bench

3,230 judgments

MANOHAR MAL & CO.,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), RAIPUR, RAIPUR

ITA 240/RPR/2022[2017-18]Status: Disposed17/10/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

GOPAL SPONGE & POWER PVT. LTD,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 226/RPR/2022[2017-18]Status: Disposed17/10/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SANJAY GRAIN PRODUCTS(P) LTD., RAIPUR,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 293/RPR/2023[2015-16]Status: Disposed16/10/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

LALCHAND RAMNANI, RAIPUR,RAIPUR vs INCOME TAX OFFICER-3(3), RAIPUR, RAIPUR

ITA 288/RPR/2023[2014-15]Status: Disposed16/10/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member)

SHRI ARUN AGRAWAL, RAIPUR,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-3(1), RAIPUR, RAIPUR

ITA 214/RPR/2023[2010-11]Status: Disposed16/10/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member)

M/S SHIVAM TRACTOR,DHAMTARI vs INCOME TAX OFFICER, WARD- DHAMTARI, DHAMTARI

ITA 219/RPR/2022[2015-16]Status: Disposed16/10/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR vs CHHATTISGARH RAJYA SAHAKARI AWAS SANGH (MARYADIT), RAIPUR

ITA 206/RPR/2022[2015-16]Status: Disposed16/10/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-(1), RAIPUR, RAIPUR vs SHRI BAJRANG POWER AND ISPAT LTD., RAIPUR

ITA 201/RPR/2022[2012-13]Status: Pending16/10/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S JALARAM TRADING COMPANY,BILASPUR(CG) vs I.T.O. WARD 1(2), BILASPUR(CG)

ITA 322/BIL/2014[2005-06]Status: Disposed16/10/2023AY 2005-06

SHRI RAVISH SOOD (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL-1), RAIPUR, RAIPUR vs M/S SUNIL SPONGE PVT. LTD., RAIPUR

ITA 73/RPR/2022[2007-08]Status: Disposed12/10/2023AY 2007-08

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

JHUMUKLAL PANIGRAHI, BASTAR,BASTAR vs INCOME TAX OFFICER, WARD-JAGDALPUR, BASTAR

ITA 92/RPR/2023[2011-12]Status: Disposed11/10/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

BHARAT BHUSHAN VERMA, RAIPUR,RAIPUR vs INCOME TAX OFFICER-1(2), RAIPUR, RAIPUR

ITA 236/RPR/2023[2015-16]Status: Disposed11/10/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member)

SMT. SONI JHA, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR

ITA 118/RPR/2023[2013-14]Status: Disposed11/10/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member)

NARESH KUMAR & SONS HUF,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR

ITA 247/RPR/2022[2015-16]Status: Disposed11/10/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member)

STEEL ABRASIVE INDUSTRIES LTD., RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAIPUR, RAIPUR

ITA 96/RPR/2023[2011-12]Status: Disposed10/10/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SUNIL BARDIA,RAJNANDGAON vs INCOME TAX OFFICER, WARD-1, RAJNANDGAON, RAJNANDGAON

ITA 254/RPR/2022[2017-18]Status: Disposed10/10/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MAHESH PRASAD SINGH,AMBIKAPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 196/RPR/2022[2011-12]Status: Disposed10/10/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

UNNATI JAN KALYAAN SHIKSHAN SAMITI, RAIPUR,RAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL

ITA 279/RPR/2023[NA]Status: Disposed27/9/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

UNNATI JAN KALYAAN SHIKSHAN SAMITI, RAIPUR,RAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL

ITA 278/RPR/2023[NA]Status: Disposed27/9/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S SWASTIK ESTATE, RAIPUR,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 178/RPR/2023[2016-17]Status: Disposed27/9/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)