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ITAT Raipur Bench

3,230 judgments

SARASWATI GAREWAL,BILASPUR vs INCOME TAX OFFICER, WARD 2(1), BILASPUR

ITA 166/RPR/2022[2014-15]Status: Disposed25/10/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

HIMANSHU GOYAL,DHAMTARI vs PR. CIT-1, RAIPUR

ITA 144/RPR/2022[2012-13]Status: Disposed25/10/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

UPENDRA SINGH CHAUHAN, JAGDALPUR,BASTAR vs INCOME TAX OFFICER, WARD-JAGDALPUR, BASTAR

ITA 192/RPR/2023[2009-10]Status: Disposed20/10/2023AY 2009-10

SHRI RAVISH SOOD (Judicial Member)

CHHATTISGARH GRAMIN BANK, RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 170/RPR/2023[2012-13]Status: Disposed20/10/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MADANLAL LODHA,RAIPUR vs PR. COMMISSIONER OF INCOME TAX, RAIPUR-1

ITA 32/RPR/2022[2017-18]Status: Disposed20/10/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

VIMLESH KUMAR SHARMA,KORBA vs INCOME TAX OFFICER, WARD-2(1), BILASPUR, BILASPUR

ITA 215/RPR/2022[2017-18]Status: Disposed20/10/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

EXECUTIVE ENGINEER, M P P W D DN,,RAJNANDGAON vs INCOME TAX OFFICER (TDS), BHILAI

ITA 294/RPR/2023[2011-2012]Status: Disposed19/10/2023AY 2011-2012

SHRI RAVISH SOOD (Judicial Member)

JUMMAN LAL YADAV,DURG vs ACIT-1(1), BHILAI, BHILAI

ITA 290/RPR/2023[2011-12]Status: Disposed19/10/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member)

M/S HARDAYAL SINGH PATEL, RAIPUR,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1,, RAIPUR

ITA 189/RPR/2023[2018-19]Status: Disposed19/10/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DUTTA ENGINEERING WORKS,BHILAI,DURG vs DEPUTY COMMISSIONER OF INCOME TAX,1(1), BHILAI, DURG

ITA 176/RPR/2023[2014-15]Status: Disposed19/10/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

RAJESH AGRAWAL,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, RAIPUR-1(1), RAIPUR

ITA 249/RPR/2022[2010-11]Status: Disposed19/10/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASHOK KUMAR, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-4(1), RAIPUR, RAIPUR

ITA 296/RPR/2023[2017-18]Status: Disposed18/10/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHIV SINGH, BHILAI,DURG vs INCOME TAX OFFICER-1(2), BHILAI, DURG

ITA 259/RPR/2023[2015-16]Status: Disposed18/10/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member)

SHREE SITA PULSES PVT. LTD., DURG,DURG vs DEPUTY COMMISSIONER OF INCOME TAX-1(1), BHILAI, DURG

ITA 217/RPR/2023[2018-19]Status: Disposed18/10/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member)

CHANDHOK COLD STORAGE PVT. LTD., RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR

ITA 200/RPR/2023[2013-14]Status: Disposed18/10/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member)

TOUCHSTONE SERVICE PVT. LTD.,RAJNANDGAON vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 69/RPR/2022[2017-18]Status: Disposed18/10/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

INCOME TAX OFFICER, WARD-1(3), RAIPUR vs SHRI REKHCHAND JAIN, RAIPUR

ITA 73/RPR/2020[2015-16]Status: Disposed18/10/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

NALINI PARWANI, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD 3(1), RAIPUR, RAIPUR

ITA 249/RPR/2023[2013-14]Status: Disposed17/10/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member)

SOCIETY FOR UPLIFTMENT EDUCATION AND HEALTH SOCIETY, (SULEH),,RAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL

ITA 20/RPR/2023[Not Applicable]Status: Disposed17/10/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ABIS EXPORT INDIA PVT. LTD.,RAJNANDGAON,RAJNANDGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BHILAI, DURG

ITA 194/RPR/2023[2018-19]Status: Disposed17/10/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)