ITAT Raipur Bench

3,230 judgments

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BILASPUR, BILASPUR vs M/S SOUTH EASTERN COALFIELDS LTD, BILASPUR

ITA 188/RPR/2017[2014-15]Status: Disposed30/10/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

THE SOUTH EASTERN COAL FIELDS LTD., BILASPUR,BILASPUR(CG) vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), BILASPUR(CG)

ITA 162/BIL/2017[2010-11]Status: Disposed30/10/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

THE S0UTH EASTERN COAL FIELDS LTD., BILASPUR,BILASPUR(CG) vs THE DY. COMMISSIONER OF INCOME TAX,CIRCLE , 1(1)BILASPUR, BILASPUR(CG)

ITA 103/BIL/2017[2013-14]Status: Disposed30/10/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

THE SOUTH EASTERN COAL FIELDS LTD., BILASPUR,BILASPUR(CG) vs THE DY. COMMISSIONER OF INCOME TAX,CIRCLE , 1(1)BILASPUR, BILASPUR(CG)

ITA 102/BIL/2017[2012-13]Status: Disposed30/10/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SOUTH EASTERN COALFIELDS LTD,BILASPUR(CG) vs JCIT, RANGE 1, BILASPUR(CG)

ITA 115/BIL/2015[2011-12]Status: Disposed30/10/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DY.C.I.T. CIR 1(1), BILASPUR(CG) vs M/S SECL, BILASPUR(CG)

ITA 103/BIL/2015[2011-12]Status: Disposed30/10/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SOUTH EASTERN COALFIELDS LTD,BILASPUR(CG) vs DY.. C.I.T.-1(1), BILASPUR(CG)

ITA 401/BIL/2014[2010-11]Status: Disposed30/10/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DY. C.I.T.2(1), BILASPUR(CG) vs M/S SECL, BILASPUR(CG)

ITA 382/BIL/2014[2010-11]Status: Disposed30/10/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DY.COMMISSIONER OF INCOME-TAX CIRCLE-1(1), BILASPUR(CG) vs SOUTH EASTERN COAFIELDS LIMITED, BILASPUR(CG)

ITA 204/BIL/2012[2009-10]Status: Disposed30/10/2023AY 2009-10

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SOUTH EASTERN COAL FIELDS LTD,BILASPUR(CG) vs JCIT, RANGE-1,, BILASPUR(CG)

ITA 201/BIL/2012[2009-10]Status: Disposed30/10/2023AY 2009-10

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR vs SHRI RAKESH SARAOGI, RAIPUR

ITA 98/RPR/2023[2013-14]Status: Disposed27/10/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

JITENDERPAL SINGH AHLUWALIA, RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), RAIPUR, RAIPUR

ITA 247/RPR/2023[2016-17]Status: Disposed27/10/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member)

SIDHARTH CO-OPERATIVE CREDIT & THRIFT SOCIETY LIMITED,DURG vs INCOME TAX OFFICER-2(1), BHILAI, BHILAI

ITA 241/RPR/2022[2018-19]Status: Disposed27/10/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DY. COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE-1), RAIPUR vs SHRI GURPREET SINGH BHATIA, RAJNANDGAON

ITA 17/RPR/2022[2018-19]Status: Disposed27/10/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE1(1), RAIPUR, RAIPUR vs AKSHAY LODHA, RAIPUR

ITA 160/RPR/2022[2012-13]Status: Disposed27/10/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR vs MESERSS T.C. BUILDCON PRIVATE LIMITED, RAIPUR

ITA 173/RPR/2019[2011-12]Status: Disposed27/10/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

THE INCOME TAX OFFICER WARD, 2, RAIGARH(CG) vs SHRI SHRI BISHAMBHAR DAYAL AGRAWAL, JASHPUR (C.G.)

ITA 223/BIL/2016[2010-11]Status: Disposed27/10/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MAA CHANDI RICE INDUSTRIES,KURUD vs INCOME TAX OFFICER, DHAMATRI

ITA 295/RPR/2023[2011-12]Status: Disposed25/10/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member)

PADMA DHURWAY, DURG,DURG vs INCOME TAX OFFICER-1(1), BHILAI, DURG

ITA 272/RPR/2023[2018-19]Status: Disposed25/10/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

VIKAS SHARMA, DURG,DURG vs INCOME TAX OFFICER-1(2), BHILAI, DURG

ITA 256/RPR/2023[2015-16]Status: Disposed25/10/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)