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ITAT Raipur Bench

3,223 judgments

PRAKASH DAVARA,RAIPUR vs ASSISTANT COIMMISSIONER OF INCOME TAX , CIRCLE 4(1), RAIPUR, RAIPUR

ITA 177/RPR/2019[2009-10]Status: Disposed2/11/2023AY 2009-10

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHREEMANGAL ROLLING MILLS PVT LTD,RAIGARH vs ACIT-2(1), BILASPUR, BILASPUR

ITA 268/RPR/2023[2013-14]Status: Disposed1/11/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

NANAKCHAND AGRAWAL, L/H OF KALAWATI AGRAWAL,DHAMTARI vs INCOME TAX OFFICER, WARD-DHAMTARI, DHAMTARI

ITA 180/RPR/2023[2017-18]Status: Disposed1/11/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member)

M/S. RIYA REAL ESTATES PVT. LTD.,,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAIPUR

ITA 108/RPR/2021[2013-14]Status: Disposed1/11/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

KESARI BAI KATIYA, RAIPUR,RAIPUR vs INCOME TAX OFFICER-3(4), RAIPUR, RAIPUR

ITA 304/RPR/2023[2011-12]Status: Disposed31/10/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX 1(1), BHILAI, DURG vs BHILAI JAYPEE CEMENT LTD., BHILAI, DURG

ITA 241/RPR/2023[2015-16]Status: Disposed30/10/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR vs MESERS SOUTH EASTERN COALFIELDS LIMITED, BILASPUR

ITA 54/RPR/2019[2016-17]Status: Disposed30/10/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MESERS SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BILASPUR

ITA 33/RPR/2019[2016-17]Status: Disposed30/10/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(1), BILASPUR vs SOUTH EASTERN COALFIELDS LIMITED, BILASPUR

ITA 171/RPR/2018[2015-16]Status: Disposed30/10/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1(1), BILASPUR

ITA 169/RPR/2018[2015-16]Status: Disposed30/10/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

THE DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 1(1)BILASPUR, BILASPUR(CG) vs THE SOUTH EASTERN COAL FIELDS LTD., BILASPUR, BILASPUR(CG)

ITA 99/BIL/2017[2013-14]Status: Disposed30/10/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

THE DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 1(1)BILASPUR, BILASPUR(CG) vs THE SOUTH EASTERN COAL FIELDS LTD., BILASPUR, BILASPUR(CG)

ITA 98/BIL/2017[2012-13]Status: Disposed30/10/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BILASPUR

ITA 204/RPR/2017[2014-15]Status: Disposed30/10/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BILASPUR, BILASPUR vs M/S SOUTH EASTERN COALFIELDS LTD, BILASPUR

ITA 188/RPR/2017[2014-15]Status: Disposed30/10/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

THE SOUTH EASTERN COAL FIELDS LTD., BILASPUR,BILASPUR(CG) vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), BILASPUR(CG)

ITA 162/BIL/2017[2010-11]Status: Disposed30/10/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

THE S0UTH EASTERN COAL FIELDS LTD., BILASPUR,BILASPUR(CG) vs THE DY. COMMISSIONER OF INCOME TAX,CIRCLE , 1(1)BILASPUR, BILASPUR(CG)

ITA 103/BIL/2017[2013-14]Status: Disposed30/10/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

THE SOUTH EASTERN COAL FIELDS LTD., BILASPUR,BILASPUR(CG) vs THE DY. COMMISSIONER OF INCOME TAX,CIRCLE , 1(1)BILASPUR, BILASPUR(CG)

ITA 102/BIL/2017[2012-13]Status: Disposed30/10/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SOUTH EASTERN COALFIELDS LTD,BILASPUR(CG) vs JCIT, RANGE 1, BILASPUR(CG)

ITA 115/BIL/2015[2011-12]Status: Disposed30/10/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DY.C.I.T. CIR 1(1), BILASPUR(CG) vs M/S SECL, BILASPUR(CG)

ITA 103/BIL/2015[2011-12]Status: Disposed30/10/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SOUTH EASTERN COALFIELDS LTD,BILASPUR(CG) vs DY.. C.I.T.-1(1), BILASPUR(CG)

ITA 401/BIL/2014[2010-11]Status: Disposed30/10/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)