← All Benches

ITAT Raipur Bench

3,223 judgments

BARBRIK DEE VEE JV, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR

ITA 313/RPR/2023[2018-19]Status: Disposed22/11/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member)

ROKADIYA WAHID, DHAMTARI,DHAMTARI vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR

ITA 128/RPR/2023[2019-20]Status: Disposed22/11/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member)

ROKADIYA WAHID, DHAMTARI,DHAMTARI vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR

ITA 127/RPR/2023[2018-19]Status: Disposed22/11/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member)

ANIL NACHRANI,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BHOPAL, BHOPAL

ITA 47/RPR/2022[2012-13]Status: Disposed22/11/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

PRANAV TRUST, DURG,DURG vs INCOME TAX OFFICER, WARD 2(2), BHILAI, DURG

ITA 177/RPR/2023[2017-18]Status: Disposed21/11/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member)

M/S RAIPUR HEALTH AND EDUCATION PVT. LTD., RAIPUR,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 62/RPR/2023[2017-18]Status: Disposed20/11/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S BENCHMARK AGRO AND FARMS PVT. LTD., RAIPUR,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1,, RAIPUR

ITA 61/RPR/2023[2017-18]Status: Disposed20/11/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)), BHILAI vs SHRI SANJAY JAIN, BHILAI

ITA 55/RPR/2020[2014-15]Status: Disposed9/11/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BILASPUR vs MESERS NARMADA DRINKS PRIVATE LIMITED, BILASPUR

ITA 89/RPR/2020[2015-16]Status: Disposed8/11/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

BUNDELAS SECURITAS AND CONSULTANTS PVT. LTD., BILASPUR,BILASPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BILASPUR, BILASPUR

ITA 60/RPR/2023[2019-20]Status: Disposed7/11/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

BUNDELAS SECURITAS AND CONSULTANTS PVT. LTD., BILASPUR,BILASPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BILASPUR, BILASPUR

ITA 59/RPR/2023[2018-19]Status: Disposed7/11/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ANIL KUMAR AGRAWAL, RAIPUR,RAIPUR vs INCOME TAX OFFICER-2(1), RAIPUR, RAIPUR

ITA 297/RPR/2023[2013-14]Status: Disposed7/11/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member)

DEEPAK KUMAR JAIN, DHAMTARI,DHAMTARI vs INCOME TAX OFFICER, WARD- DHAMTARI, DHAMTARI

ITA 142/RPR/2023[2014-15]Status: Disposed7/11/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI CHHEDILAL KURRE, BILASPUR,BILASPUR vs INCOME TAX OFFICER, WARD-2(1), BILASPUR, BILASPUR

ITA 234/RPR/2023[2014-15]Status: Disposed6/11/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member)

RAM CHAND PANJWANI, RAIPUR,RAIPUR vs INCOME TAX OFFICER-1(2), RAIPUR, RAIPUR

ITA 151/RPR/2023[2014-15]Status: Disposed6/11/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member)

JAGDISH PRASAD SINGHANIA, RAIPUR,RAIPUR vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS, RAIPUR, RAIPUR

ITA 81/RPR/2023[2014-15]Status: Heard2/11/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

HITESH GOLCHHA,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 104/RPR/2022[2017-18]Status: Disposed2/11/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

HITESH GOLCHHA,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 103/RPR/2022[2016-17]Status: Disposed2/11/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

HITESH GOLCHHA,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 102/RPR/2022[2015-16]Status: Disposed2/11/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

HITESH GOLCHHA,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RAIPUR, RAIPUR

ITA 101/RPR/2022[2014-15]Status: Disposed2/11/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)