ITAT Raipur Bench

3,213 judgments

M/S ASHOKA ENGINEERING WORKS,KORBA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR, BILASPUR

ITA 53/RPR/2022[2017-18]Status: Disposed24/11/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SANDEEP KAUR GILL,RAIPUR vs INCOME TAX OFFICER-3(4), RAIPUR, RAIPUR

ITA 268/RPR/2022[2014-15]Status: Disposed24/11/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SANDEEP KAUR GILL,RAIPUR vs INCOME TAX OFFICER-3(4), RAIPUR, RAIPUR

ITA 267/RPR/2022[2014-15]Status: Disposed24/11/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ANKIT KALASH,RAIPUR vs INCOME TAX OFFICER, WARD-3(2), RAIPUR, RAIPUR

ITA 266/RPR/2022[2014-15]Status: Disposed24/11/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI SHRI SHIV SHANKAR AGRAWAL,KORBA(CG) vs THE INCOME TAX OFFICER-1, KORBA(CG)

ITA 270/BIL/2016[2008-09]Status: Disposed24/11/2023AY 2008-09

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

PRADEEP KUMAR DHURVE,DURG vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 1(1), BHILAI, BHILAI

ITA 302/RPR/2023[2018-19]Status: Disposed23/11/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

AJAY KUMAR KANOJIA,DUBAI(UAE) vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), RAIPUR, RAIPUR

ITA 275/RPR/2023[2011-12]Status: Disposed23/11/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member)

THE INDIAN MISSIONARY MOVEMENT,KAWARDHA vs INCOME TAX OFFICER, WARD- KAWARDHA, KAWARDHA

ITA 199/RPR/2022[2017-18]Status: Disposed23/11/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S. G.P. INFRAVENTURES ,RAIPUR vs INCOME TAX OFFICER-1(4), RAIPUR

ITA 94/RPR/2020[2015-16]Status: Disposed23/11/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

INCOME TAX OFFICER, WARD-1(4), RAIPUR vs MESERS G P INFRAVENTURES, RAIPUR

ITA 76/RPR/2020[2015-16]Status: Disposed23/11/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

BARBRIK DEE VEE JV, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR

ITA 313/RPR/2023[2018-19]Status: Disposed22/11/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member)

ROKADIYA WAHID, DHAMTARI,DHAMTARI vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR

ITA 128/RPR/2023[2019-20]Status: Disposed22/11/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member)

ROKADIYA WAHID, DHAMTARI,DHAMTARI vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR

ITA 127/RPR/2023[2018-19]Status: Disposed22/11/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member)

ANIL NACHRANI,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BHOPAL, BHOPAL

ITA 47/RPR/2022[2012-13]Status: Disposed22/11/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

PRANAV TRUST, DURG,DURG vs INCOME TAX OFFICER, WARD 2(2), BHILAI, DURG

ITA 177/RPR/2023[2017-18]Status: Disposed21/11/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member)

M/S RAIPUR HEALTH AND EDUCATION PVT. LTD., RAIPUR,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 62/RPR/2023[2017-18]Status: Disposed20/11/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S BENCHMARK AGRO AND FARMS PVT. LTD., RAIPUR,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1,, RAIPUR

ITA 61/RPR/2023[2017-18]Status: Disposed20/11/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)), BHILAI vs SHRI SANJAY JAIN, BHILAI

ITA 55/RPR/2020[2014-15]Status: Disposed9/11/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BILASPUR vs MESERS NARMADA DRINKS PRIVATE LIMITED, BILASPUR

ITA 89/RPR/2020[2015-16]Status: Disposed8/11/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

BUNDELAS SECURITAS AND CONSULTANTS PVT. LTD., BILASPUR,BILASPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BILASPUR, BILASPUR

ITA 60/RPR/2023[2019-20]Status: Disposed7/11/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)