← All Benches

ITAT Raipur Bench

3,213 judgments

SOUTH EASTERN COALFIEDS LIMITED,BILASPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, BILASPUR

ITA 314/RPR/2023[2017-18]Status: Disposed30/11/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

CHHATTISGARH SAHAKARI SAKH SAMITI MARYADIT, BHILAI,DURG vs INCOME TAX OFFICER, WARD-1(2), BHILAI, DURG

ITA 287/RPR/2023[2020-21]Status: Disposed30/11/2023AY 2020-21

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

CHHATTISGARH SAHAKARI SAKH SAMITI MARYADIT, BHILAI,DURG vs INCOME TAX OFFICER, WARD-1(2), BHILAI, DURG

ITA 286/RPR/2023[2018-19]Status: Disposed30/11/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

CHHATTISGARH SAHAKARI SAKH SAMITI MARYADIT, BHILAI,DURG vs INCOME TAX OFFICER, WARD-1(2), BHILAI, DURG

ITA 285/RPR/2023[2017-18]Status: Disposed30/11/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

CHHATTISGARH SAHAKARI SAKH SAMITI MARYADIT, BHILAI,DURG vs INCOME TAX OFFICER, WARD-1(2), BHILAI, DURG

ITA 284/RPR/2023[2013-14]Status: Disposed30/11/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

VISHAL BUILDERS, RAIPUR,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), RAIPUR, RAIPUR

ITA 263/RPR/2023[2013-14]Status: Disposed30/11/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

PRAKASH CHAND JAIN, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR

ITA 232/RPR/2023[2012-13]Status: Disposed30/11/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member)

CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION, BHILAI,BHILAI vs CPC, BANGALORE, JAO: DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 89/RPR/2022[2019-20]Status: Disposed30/11/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR vs MANAV MOTORS, RAIPUR

ITA 151/RPR/2022[2017-18]Status: Disposed30/11/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

BILTECH ENGINEERS PVT LTD., BHILAI,DURG vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), BHILAI, DURG

ITA 274/RPR/2023[2015-16]Status: Disposed29/11/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHUBH KARAN MAHNOT, AMBIKAPUR,AMBIKAPUR vs INCOME TAX OFFICER, WARD-AMBIKAPUR, AMBIKAPUR

ITA 155/RPR/2023[2018-19]Status: Disposed29/11/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member)

M/S POORNACHAND AGRAWAL, BILASPUR,BILASPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR, RAIPUR

ITA 104/RPR/2023[2018-19]Status: Disposed29/11/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

INCOME TAX OFFICER, WARD-1(1), BILASPUR vs M/S JAYEM HOLDING PVT. LTD., BILASPUR

ITA 93/RPR/2018[2014-15]Status: Disposed29/11/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S. SUMIT GLOBAL PVT. LTD.,RAIGARH vs INCOME TAX OFFICER - 1, RAIGARH

ITA 70/RPR/2018[2014-15]Status: Disposed29/11/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR vs S.P. BUILDCON PVT. LTD., RAIPUR, RAIPUR

ITA 38/RPR/2023[2016-17]Status: Disposed28/11/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR vs S.P. BUILDCON PVT. LTD., RAIPUR

ITA 35/RPR/2023[2014-15]Status: Disposed28/11/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S. JAI ENTERPRISES,RAIPUR vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALURU

ITA 107/RPR/2021[2019-20]Status: Disposed28/11/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI SANDEEP SURENDRAN NAIR,BHILAI vs DEPUTY COMMISSIOMER OF INCOME TAX, CIRCLE-1(1), BHILAI

ITA 54/RPR/2020[2014-15]Status: Disposed28/11/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

VATSAL TRADECOM PVT. LTD., RAIPUR,RAIPUR vs INCOME TAX OFFICER-1(2), RAIPUR, RAIPUR

ITA 139/RPR/2023[2014-15]Status: Disposed24/11/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S ASHOK ENGINEERING WORKS,KORBA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR, BILASPUR

ITA 54/RPR/2022[2018-19]Status: Disposed24/11/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)