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ITAT Raipur Bench

3,230 judgments

8TH BATALIAN INDIA RESERVE CAF,RAJNANDGAON vs ACIT, CPC, TDS, GHAZIABAD

ITA 190/RPR/2022[2015-16 (Q-3)]Status: Disposed14/8/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

8TH BATALIAN INDIA RESERVE CAF,RAJNANDGAON vs ACIT, CPC, TDS, GHAZIABAD

ITA 189/RPR/2022[2015-16 (Q-2)]Status: Disposed14/8/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

8TH BATALIAN INDIA RESERVE CAF,RAJNANDGAON vs ACIT, CPC, TDS, GHAZIABAD

ITA 188/RPR/2022[2015-16 (Q-1)]Status: Disposed14/8/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

8TH BATALIAN INDIA RESERVE CAF,RAJNANDGAON vs ACIT, CPC, TDS, GHAZIABAD

ITA 187/RPR/2022[2014-15 (Q-4)]Status: Disposed14/8/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

8TH BATALIAN INDIA RESERVE CAF,RAJNANDGAON vs ACIT, CPC, TDS, GHAZIABAD

ITA 186/RPR/2022[2014-15 (Q-3)]Status: Disposed14/8/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

8TH BATALIAN INDIA RESERVE CAF,RAJNANDGAON vs ACIT, CPC, TDS, GHAZIABAD

ITA 185/RPR/2022[2014-15 (Q-2)]Status: Disposed14/8/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

8TH BATALIAN INDIA RESERVE CAF,RAJNANDGAON vs ACIT, CPC, TDS, GHAZIABAD

ITA 184/RPR/2022[2014-15 (Q-1)]Status: Disposed14/8/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

EAST WEST FINVEST INDIA LIMITED,BILASPUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1(1), BILASPR

ITA 21/RPR/2018[2014-15]Status: Disposed14/8/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S PURVI FINVEST LIMITED,BILASPUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1),, BILASPUR

ITA 20/RPR/2018[2014-15]Status: Disposed14/8/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S TRIMURTHY FINVEST LIMITED,BILASPUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BILASPUR

ITA 19/RPR/2018[2014-15]Status: Disposed14/8/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

C.G. ISPAT PVT. LTD., RAIPUR,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 54/RPR/2023[2010-11]Status: Disposed11/8/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

C G ISPAT PRIVATE LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), RAIPUR, RAIPUR

ITA 264/RPR/2022[2009-10]Status: Disposed11/8/2023AY 2009-10

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S RAJA BADA,DURG vs INCOME TAX OFFICER-1(3), BHILAI, DURG

ITA 158/RPR/2022[2015-16]Status: Disposed11/8/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

BHUNESHWAR PRASAD SAHU, BALODA BAZAR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, JAO INCOME TAX OFFICER, BHATAPARA, BHATAPARA

ITA 64/RPR/2022[2018-19]Status: Disposed10/8/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ADIM JATI SEWA SAHAKARI SAMITI MARYADIT, RAIPUR,RAIPUR vs INCOME TAX OFFICER-1(1), RAIPUR

ITA 30/RPR/2022[2013-14]Status: Disposed10/8/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

JILA SAHAKARI KENDRIYA BANK MARYADIT,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1), RAIPUR

ITA 37/RPR/2018[2013-14]Status: Disposed10/8/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

BEC PROJECTS LTD., ,BHILAI vs DEPUTY COMMISSIONER OF INCOME TAX-1(1), BHILAI, BHILAI

ITA 6/RPR/2023[2014-15]Status: Disposed9/8/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BILASPUR vs JINDAL POWER LIMITED, RAIGARH

ITA 49/RPR/2023[2012-13]Status: Disposed9/8/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BILASPUR vs JINDAL POWER LIMITED, RAIGARH

ITA 48/RPR/2023[2011-12]Status: Disposed9/8/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BILASPUR vs JINDAL POWER LIMITED, RAIGARH

ITA 47/RPR/2023[2010-11]Status: Disposed9/8/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)