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ITAT Raipur Bench

3,230 judgments

KHOMRAM CHANDRAWANSHI (HUF), ,RAIPUR vs INCOME TAX OFFICER-4(1), RAIPUR, RAIPUR

ITA 165/RPR/2022[2014-15]Status: Disposed9/8/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

INCOME TAX OFFICER-1, RAIGARH vs M/S SUMIT GLOBAL PVT. LTD, RAIGARH

ITA 97/RPR/2018[2013-14]Status: Disposed9/8/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI JAVED ALI PRADHAN,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), RAIPUR (CG)

ITA 301/BIL/2016[2006-07]Status: Disposed9/8/2023AY 2006-07

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI JAVED ALI PRADHAN,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), RAIPUR (CG)

ITA 300/BIL/2016[2005-06]Status: Disposed9/8/2023AY 2005-06

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI JAVED ALI PRADHAN,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), RAIPUR (CG)

ITA 299/BIL/2016[2003-04]Status: Disposed9/8/2023AY 2003-04

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI JAVED ALI PRADHAN,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), RAIPUR (CG)

ITA 298/BIL/2016[2002-03]Status: Disposed9/8/2023AY 2002-03

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI JAVED ALI PRADHAN,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), RAIPUR (CG)

ITA 297/BIL/2016[2001-02]Status: Disposed9/8/2023AY 2001-02

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SMT SMT. FAZILA PRADHAN,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), RAIPUR (CG)

ITA 295/BIL/2016[2011-12]Status: Disposed9/8/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SMT SMT. FAZILA PRADHAN,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), RAIPUR (CG)

ITA 294/BIL/2016[2010-11]Status: Disposed9/8/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

EE RES DIVISION RAJNANDGAON,RAJNANDGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, TDS, GHAZIABAD, GHAZIABAD

ITA 257/RPR/2022[2014-15]Status: Disposed8/8/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

EE RES DIVISION RAJNANDGAON,RAJNANDGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, TDS, GHAZIABAD, GHAZIABAD

ITA 256/RPR/2022[2014-15]Status: Disposed8/8/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

EE RES DIVISION RAJNANDGAON,RAJNANDGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, TDS, GHAZIABAD, GHAZIABAD

ITA 255/RPR/2022[2014-15]Status: Disposed8/8/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

CHHATTISGARH STATE CRICKET SANGH,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), RAIPUR

ITA 135/RPR/2022[2017-18]Status: Disposed8/8/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

CHHATTISGARH STATE CRICKET SANGH,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), RAIPUR

ITA 134/RPR/2022[2017-18]Status: Disposed8/8/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

JAYSHREE SOLVEX INDIA PVT. LTD., DURG,DURG vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), BHILAI, DURG

ITA 44/RPR/2023[2013-14]Status: Disposed4/8/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SURESH SHARMA,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), RAIPUR, RAIPUR

ITA 36/RPR/2023[2014-15]Status: Disposed4/8/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED, BILASPUR,BILASPUR vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR, BILASPUR

ITA 43/RPR/2023[2018-19]Status: Disposed3/8/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SANJAY BAJPAI BUILDERS PVT. LTD.,,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), RAIPUR, RAIPUR

ITA 30/RPR/2023[2015-16]Status: Disposed3/8/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

CHHATTISGARH STATE BEVERAGE CORPORATION LTD.,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1),RAIPUR, RAIPUR

ITA 198/RPR/2022[2013-14]Status: Disposed3/8/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

AWANISH PANDEY, AMBIKAPUR,SURGUJA vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAIPUR, RAIPUR

ITA 128/RPR/2022[2015-16]Status: Disposed3/8/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)