ITAT Raipur Bench

3,223 judgments

DISTRICT MINING OFFICER, BEMETARA,BEMETARA vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 9/RPR/2023[2014-15]Status: Disposed21/7/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DISTRICT MINING OFFICER, BEMETARA,BEMETARA vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 8/RPR/2023[2013-14]Status: Disposed21/7/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

COLLECTOR MINING, KANKER,KANKER vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 69/RPR/2023[2019-20]Status: Disposed21/7/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

COLLECTOR MINING, KANKER,KANKER vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 68/RPR/2023[2018-19]Status: Disposed21/7/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

COLLECTOR MINING, KANKER,KANKER vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 67/RPR/2023[2017-18]Status: Disposed21/7/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

COLLECTOR MINING, KANKER,KANKER vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 66/RPR/2023[2016-17]Status: Disposed21/7/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

COLLECTOR MINING, KANKER,KANKER vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 65/RPR/2023[2015-16]Status: Disposed21/7/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

COLLECTOR MINING, KANKER,KANKER vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 64/RPR/2023[2014-15]Status: Disposed21/7/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY DIRECTOR (MIN & ADMIN), JAGDALPUR,BASTAR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 164/RPR/2023[2019-20]Status: Disposed21/7/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY DIRECTOR (MIN & ADMIN), JAGDALPUR,BASTAR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 163/RPR/2023[2018-19]Status: Disposed21/7/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY DIRECTOR (MIN & ADMIN), JAGDALPUR,BASTAR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 162/RPR/2023[2017-18]Status: Disposed21/7/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY DIRECTOR (MIN & ADMIN), JAGDALPUR,BASTAR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 161/RPR/2023[2016-17]Status: Disposed21/7/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY DIRECTOR (MIN & ADMIN), JAGDALPUR,BASTAR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 160/RPR/2023[2015-16]Status: Disposed21/7/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY DIRECTOR (MIN & ADMIN), JAGDALPUR,BASTAR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 159/RPR/2023[2014-15]Status: Disposed21/7/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY DIRECTOR (MIN & ADMIN), JAGDALPUR,BASTAR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 158/RPR/2023[2013-14]Status: Disposed21/7/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DISTRICT MINING OFFICER, BEMETARA,BEMETARA vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 14/RPR/2023[2019-20]Status: Disposed21/7/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DISTRICT MINING OFFICER, BEMETARA,BEMETARA vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 13/RPR/2023[2018-19]Status: Disposed21/7/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DISTRICT MINING OFFICER, DANTEWADA,DANTEWADA vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 126/RPR/2023[2019-20]Status: Disposed21/7/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DISTRICT MINING OFFICER, DANTEWADA,DANTEWADA vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 125/RPR/2023[2018-19]Status: Disposed21/7/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DISTRICT MINING OFFICER, DANTEWADA,DANTEWADA vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 124/RPR/2023[2017-18]Status: Disposed21/7/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)