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ITAT Raipur Bench

3,223 judgments

DISTRICT MINING OFFICER, DANTEWADA,DANTEWADA vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 123/RPR/2023[2016-17]Status: Disposed21/7/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DISTRICT MINING OFFICER, DANTEWADA,DANTEWADA vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 122/RPR/2023[2015-16]Status: Disposed21/7/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DISTRICT MINING OFFICER, DANTEWADA,DANTEWADA vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 121/RPR/2023[2014-15]Status: Disposed21/7/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DISTRICT MINING OFFICER, DANTEWADA,DANTEWADA vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 120/RPR/2023[2013-14]Status: Disposed21/7/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DISTRICT MINING OFFICER, BEMETARA,BEMETARA vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 12/RPR/2023[2017-18]Status: Disposed21/7/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DISTRICT MINING OFFICER, BEMETARA,BEMETARA vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 11/RPR/2023[2016-17]Status: Disposed21/7/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DISTRICT MINING OFFICER, BEMETARA,BEMETARA vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 10/RPR/2023[2015-16]Status: Disposed21/7/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DISTRICT MINING OFFICER, BIJAPUR,BIJAPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 245/RPR/2022[2019-20]Status: Disposed21/7/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DISTRICT MINING OFFICER, BIJAPUR,BIJAPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 244/RPR/2022[2018-19]Status: Disposed21/7/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DISTRICT MINING OFFICER, BIJAPUR,BIJAPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), RAIPUR, RAIPUR

ITA 243/RPR/2022[2017-18]Status: Disposed21/7/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY DIRECTOR (GEOLOGY & MINING), RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS/TCS), RAIPUR, RAIPUR

ITA 214/RPR/2022[2018-19]Status: Disposed21/7/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY DIRECTOR (GEOLOGY & MINING), RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS/TCS), RAIPUR, RAIPUR

ITA 213/RPR/2022[2017-18]Status: Disposed21/7/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY DIRECTOR (GEOLOGY & MINING), RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS/TCS), RAIPUR, RAIPUR

ITA 212/RPR/2022[2016-17]Status: Disposed21/7/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY DIRECTOR (GEOLOGY & MINING), RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS/TCS), RAIPUR, RAIPUR

ITA 211/RPR/2022[2015-16]Status: Disposed21/7/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY DIRECTOR (GEOLOGY & MINING), RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS/TCS), RAIPUR, RAIPUR

ITA 210/RPR/2022[2014-15]Status: Disposed21/7/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY DIRECTOR (GEOLOGY & MINING), RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS/TCS), RAIPUR, RAIPUR

ITA 209/RPR/2022[2013-14]Status: Disposed21/7/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY DIRECTOR (GEOLOGY & MINING), RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS/TCS), RAIPUR, RAIPUR

ITA 208/RPR/2022[2012-13]Status: Disposed21/7/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY DIRECTOR (GEOLOGY & MINING), RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS/TCS), RAIPUR, RAIPUR

ITA 207/RPR/2022[2011-12]Status: Disposed21/7/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

RASHMI SPONGE IRON AND POWER INDUSTRIES,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 98/RPR/2022[2017-18]Status: Disposed20/7/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SANTOSH JAIN,DURG vs INCOME TAX OFFICER-1(1), BHILAI, DURG

ITA 218/RPR/2022[1995-96]Status: Disposed20/7/2023AY 1995-96

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)