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ITAT Raipur Bench

3,213 judgments

SKAND ASHRAM,DURG vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL

ITA 195/RPR/2022[N/A]Status: Disposed17/7/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

GRAND MOTORS,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU

ITA 167/RPR/2022[2017-18]Status: Disposed17/7/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M.R. CONSTRUCTION,KANKER vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAIPUR

ITA 142/RPR/2022[2014-15]Status: Disposed17/7/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M.R. CONSTRUCTION,KANKER vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAIPUR

ITA 141/RPR/2022[2013-14]Status: Disposed17/7/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), RAIPUR vs PSA CONSTRUCTION, RAIPUR

ITA 145/RPR/2018[2015-16]Status: Disposed17/7/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SPECTRUM INFONET PVT. LTD.,RAIGARH vs PR. COMMISSIONER OF INCOME TAX (CENTRAL), BHOPAL, BHOPAL

ITA 34/RPR/2022[2011-12]Status: Disposed14/7/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SPECTRUM INFONET PVT. LTD.,RAIGARH vs PR. CIT (CENTRAL), BHOPAL

ITA 33/RPR/2022[2010-11]Status: Disposed14/7/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SAROJ SINGH, AMBIKAPUR,SURGUJA vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 121/RPR/2022[2015-16]Status: Disposed14/7/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SANTOSH KUMAR GUPTA, AMBIKAPUR,SURGUJA vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 120/RPR/2022[2013-14]Status: Disposed14/7/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

PRAVEEN SHAILEENA,RAIPUR vs INCOME TAX OFFICER, WARD 4(5), RAIPUR

ITA 72/RPR/2020[2010-11]Status: Disposed14/7/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MICKEY SHRIVASTVA,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX -3(1), RAIPUR

ITA 122/RPR/2019[2012-13]Status: Disposed12/7/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DAYARAM AGRAWAL, RAIPUR,RAIPUR vs INCOME TAX OFFICER-3(1), RAIPUR, RAIPUR

ITA 117/RPR/2023[2009-10]Status: Disposed11/7/2023AY 2009-10

SHRI RAVISH SOOD (Judicial Member)

SHRI GOPAL PRASAD AGRAWAL,RAIPUR vs INCOME TAX OFFICER, WARD 2(2), RAIPUR, RAIPUR

ITA 86/RPR/2022[2014-15]Status: Disposed11/7/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

KESAVAN RAVINDRAN SANTOSH KUMAR,BHILAI vs PR. COMMISSIONER OF INCOME TAX, RAIPUR - 1, RAIPUR

ITA 81/RPR/2022[2017-18]Status: Disposed11/7/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S. PIONEER CARBON CO. PVT. LTD.,BHILAI vs INCOME TAX OFFICER, WARD-1(1), BHILAI

ITA 74/RPR/2022[2013-14]Status: Disposed11/7/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SANJAY MITTAL,AMBIKAPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BHOPAL, BHOPAL

ITA 44/RPR/2022[2015-16]Status: Disposed11/7/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE 1(1), RAIPUR vs M/S R.R. INDUSTRIAL CORPORATION (INDIA) PRIVATE LIMITED, RAIPUR

ITA 144/RPR/2018[2013-14]Status: Disposed11/7/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

KANAIYALAL RAMBILAS YADAV, KOHKA, BHILAI,DURG vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 65/RPR/2022[2017-18]Status: Heard10/7/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

YOGESH GOYAL,DHAMTARI vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 57/RPR/2022[2012-13]Status: Disposed10/7/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

HUKUM SINGH,AMBIKAPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 136/RPR/2022[2015-16]Status: Disposed10/7/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)