ITAT Raipur Bench

3,213 judgments

M/S. D C CONSTRUCTION,BILASPUR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR

ITA 80/RPR/2021[2014-15]Status: Disposed10/7/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

NANESH PROJECTS,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 63/RPR/2021[2018-19]Status: Disposed10/7/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

RAJKUMAR COLLEGE SOCIETY,RAIPUR vs COMMISSIONER OF INCOME TAX( EXEMPTION), BHOPAL

ITA 9/RPR/2020[2019-20]Status: Disposed10/7/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SUSHIL KUMAR AGRAWAL,KORBA vs DEPUTY COMMMISSIONER OF INCOME TAX, CIRCLE, KORBA, KORBA

ITA 148/RPR/2018[2012-13]Status: Disposed10/7/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S MATA ROAD CARRIERS,RAIPUR (CG) vs THE DEPUTY COMMISSIONER OF INCOME TAX, RAIPUR (CG)

ITA 79/BIL/2016[2011-12]Status: Disposed10/7/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S BHILAI JAYPEE CEMENT LIMITED,BHILAI(CG) vs THE PR. COMMISSIONER OF INCOME TAX-2, RAIPUR (CG)

ITA 113/BIL/2016[2011-12]Status: Disposed10/7/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

VIVEK AGARWAL,KORBA vs INCOME TAX OFFICER-1,, KORBA

ITA 57/RPR/2021[2014-15]Status: Disposed7/7/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX-1(1),, RAIPUR vs SHRI SHARAD GOEL, RAIPUR

ITA 93/RPR/2020[2011-12]Status: Disposed7/7/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MANOJ KUMAR AGRAWAL,RAIPUR vs INCOME TAX OFFICER, WARD 4(4), RAIPUR

ITA 69/RPR/2020[2015-16]Status: Disposed7/7/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MANOJ KUMAR AGRAWAL,RAIPUR vs INCOME TAX OFFICER, WARD 4(4), RAIPUR

ITA 68/RPR/2020[2015-16]Status: Disposed7/7/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MANOJ KUMAR AGRAWAL,RAIPUR vs INCOME TAX OFFICER, WARD 4(4), RAIPUR

ITA 67/RPR/2020[2015-16]Status: Disposed7/7/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI AMARJEET SINGH BHATIA,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1), RAIPUR

ITA 63/RPR/2018[2007-08]Status: Disposed7/7/2023AY 2007-08

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DURGA SHANKAR CHODHERY, SARAIPALI,MAHASAMUND vs INCOME TAX OFFICER, WARD-MAHASAMUND, MAHASAMUND

ITA 195/RPR/2023[2011-12]Status: Disposed5/7/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BHILAI vs MESERS SHREE ARIHANT TRADERS, BHILAI

ITA 187/RPR/2019[2014-15]Status: Disposed5/7/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX-4(1), RAIPUR vs MESERS SAINI INDUSTRIES LIMITED, RAIPUR

ITA 152/RPR/2019[2012-13]Status: Disposed5/7/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHIV TRADING CO., RAIGARH,RAIGARH vs INCOME TAX OFFICER, NFAC, DELHI

ITA 101/RPR/2023[2013-14]Status: Disposed4/7/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member)

ANAND SURANA,RAIPUR vs PR. COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 192/RPR/2022[2016-17]Status: Disposed4/7/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S. RAJ PIPES,RAJNANDGAON vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(1), RAIPUR

ITA 150/RPR/2022[2018-19]Status: Disposed4/7/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member)

CHHATTISGARH STATE POWER TRANSMISSION COMPANY LTD,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-4(1), RAIPUR

ITA 81/RPR/2020[2011-12]Status: Disposed4/7/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

CHHATTISGARH STATE POWER TRANSMISSION COMPANY LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), RAIPUR

ITA 143/RPR/2019[2012-13]Status: Disposed4/7/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)