ITAT Raipur Bench

3,213 judgments

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE- 2(1), BILASPUR vs M/S JILA SAHKARI KENDRIYA BANK MARYADIT, BILASPUR

ITA 92/RPR/2018[2012-13]Status: Disposed4/7/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S M/S SHRI AGRASEN JAN KALYAN TRUST,RAIGARH(CG) vs THE COMMISSIONER OF INCOME TAX(EXCEMPTION), BHOPAL

ITA 334/BIL/2016[2016-17]Status: Disposed4/7/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

INCOME TAX OFFICER, WARD-I,, BHILAI vs SHRI RAJENDRA SHIVHARE, BHILAI

ITA 222/RPR/2011[2005-06]Status: Disposed4/7/2023AY 2005-06

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

S.S.FLEXI PACK PRIVATE LIMITED,RAIPUR vs ACIT-CIRCLE-1(1), RAIPUR

ITA 97/RPR/2021[2018-19]Status: Disposed3/7/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1(1), RAIPUR (CG) vs M/S VANDANA VIDYUT LIMITED,, RAIPUR (CG)

ITA 138/BIL/2017[2013-14]Status: Disposed3/7/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

CHHATTISGARH STATE POWER GENERATION CO. LTD.,RAIPUR vs DY. COMMISSIONER OF INCOME TAX-1(1), RAIPUR

ITA 24/RPR/2022[2018-19]Status: Disposed15/6/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

CHHATTISGARH RAJYA OPEN SCHOOL,RAIPUR vs COMMISSIONER OF INCOME-TAX(EXEMPTION), BHOPAL

ITA 17/RPR/2021[2020-21]Status: Disposed15/6/2023AY 2020-21

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

CHHATTISGARH RAJYA OPEN SCHOOL,RAIPUR vs COMMISSIONER OF INCOME-TAX(EXEMPTION), BHOPAL

ITA 16/RPR/2021[2019-20]Status: Disposed15/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

CONFEDERATION OF REAL ESTATE DEVELOPERS ASSOCIATION OF INDIA CHHATTISGARH,RAIPUR vs COMMISSIONER OF INCOME-TAX, EXEMPTION, BHOPAL

ITA 47/RPR/2020[2019-20]Status: Disposed15/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

THE CHHATTISGARH STATE POWER GENERATION COMPANY LIMITED, RAIPUR,RAIPUR (CG) vs THE ASSTT. COMMISSIONER OF INCOME TAX 1(2),RAIPUR, RAIPUR (CG)

ITA 16/BIL/2017[2009-10]Status: Disposed15/6/2023AY 2009-10

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DY. COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE-1), RAIPUR vs M/S. REAL ISPAT & POWER LTD., RAIPUR

ITA 101/RPR/2021[2013-14]Status: Disposed14/6/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

INCOME TAX OFFICER, WARD-1(2), BHILAI vs MESERS METEX ENGINEERS, BHILAI

ITA 247/RPR/2019[2015-16]Status: Disposed14/6/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MESERS METEX ENGINEERS,BHILAI vs INCOME TAX OFFICER, WARD-1(2), BHILAI

ITA 238/RPR/2019[2015-16]Status: Disposed14/6/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), RAIPUR vs M/S KEWALYA PARK, CIVIL LINES, RAIPUR

ITA 171/RPR/2019[2015-16]Status: Disposed14/6/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

GAYATRI CONSTRUCTION,RAIGARH vs INCOME TAX OFFICER, WARD-1, RAIGARH

ITA 9/RPR/2022[2019-20]Status: Disposed12/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

GAYATRI CONSTRUCTION,RAIGARH vs INCOME TAX OFFICER, WARD-1, RAIGARH

ITA 8/RPR/2022[2018-19]Status: Disposed12/6/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MUTYALA MOHAN,BHILAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BHILAI

ITA 76/RPR/2022[2018-19]Status: Disposed12/6/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

PANCHSHEEL ENGINEERING WORKS,BILASPUR vs INCOME TAX OFFICER, WARD-2(1), BILASPUR

ITA 7/RPR/2022[2019-20]Status: Disposed12/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

PANCHSHEEL ENGINEERING WORKS,BILASPUR vs INCOME TAX OFFICER, WARD-2(1), BILASPUR

ITA 6/RPR/2022[2018-19]Status: Disposed12/6/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S SUMEET SYNFAB (INDIA) PVT. LTD.,RAIPUR vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, , BENGALURU

ITA 59/RPR/2022[2019-20]Status: Disposed12/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)