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ITAT Raipur Bench

3,213 judgments

M/S ALANKAR STEELS PVT. LTD.,RAIPUR vs ASSISTANT DIRECTOR OF INCOME TAX, CPC,, BEGALURU

ITA 58/RPR/2022[2019-20]Status: Disposed12/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI ASHOK KUMAR YADAV,KORBA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR, BILASPUR

ITA 52/RPR/2022[2018-19]Status: Disposed12/6/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S NEELKANTHAM SYSTEMS PVT. LTD,,KORBA vs COMMISSIONER OF INCOME TAX (APPEALS),, NATIONAL FACELESS APPEAL CENTER, DELHI

ITA 51/RPR/2022[2014-15]Status: Disposed12/6/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S RAJENDRA ENGINEERING ENTERPRISES, KORBA,KORBA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR, BILASPUR

ITA 50/RPR/2022[2019-20]Status: Disposed12/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S RAJENDRA ENGINEERING ENTERPRISES , KORBA,KORBA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR, BILASPUR

ITA 49/RPR/2022[2018-19]Status: Disposed12/6/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S PRECISION ERECTORS AND SERVICES PVT. LTD,,KORBA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR (APPEAL), BILASPUR

ITA 48/RPR/2022[2018-19]Status: Disposed12/6/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

HORA TRANSPORT CO. PVT. LTD,,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRALIZED PROCESSING CENTER (CPC)), BENGALURU, DELHI

ITA 41/RPR/2022[2019-20]Status: Disposed12/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHIVNATH TRACTORS,KANKER vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAIPUR

ITA 28/RPR/2022[2019-20]Status: Disposed12/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SAILESH JAISWAL,REWATPUR, SURGUJA vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 221/RPR/2022[2014-15]Status: Disposed12/6/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

J B CONSTRUCTION COMPANY,BILASPUR vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 2/RPR/2022[2019-20]Status: Disposed12/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SUDERSAN SUKUMARAN,RAIGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR

ITA 18/RPR/2022[2018-19]Status: Disposed12/6/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S. NEELKANTHAM SYSTEMS PVT. LTD.,KORBA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR

ITA 132/RPR/2022[2019-20]Status: Disposed12/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S. NEELKANTHAM SYSTEMS PVT. LTD.,KORBA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR

ITA 131/RPR/2022[2018-19]Status: Disposed12/6/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

KAILASH KHEMANI,RAIPUR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR

ITA 94/RPR/2021[2019-20]Status: Disposed12/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SUCHEENNDRA BABU SUKUMARAN,RAIGARH vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 91/RPR/2021[2019-20]Status: Disposed12/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SUCHEENDRA BABU SUKUMARAN,RAIGARH vs DY. COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 90/RPR/2021[2018-19]Status: Disposed12/6/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SUDERSAN SUKUMARAN,RAIGARH vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 89/RPR/2021[2019-20]Status: Disposed12/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MOHAN SUKUMARAN,RAIGARH vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 88/RPR/2021[2018-19]Status: Disposed12/6/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

KUNJ BIHARI AGRAWAL,KORBA vs ASST. DIRECTOR OF INCOME TAX, CPC, BILASPUR

ITA 86/RPR/2021[2019-20]Status: Disposed12/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

JHARNA JAISWAL,RAIPUR vs ASST. DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 84/RPR/2021[2019-20]Status: Disposed12/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)