ITAT Raipur Bench

3,213 judgments

J P ASSOCIATES,KORBA vs AD. COMMISSIONER OF INCOME TAX (CPC), BANGALORE

ITA 79/RPR/2021[2019-20]Status: Disposed12/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI RAM FINANCE CORPORATION PVT. LTD.,RAIPUR vs DY. COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 78/RPR/2021[2019-20]Status: Disposed12/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI RAM FINANCE CORPORATION PVT. LTD.,RAIPUR vs DY. COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 77/RPR/2021[2018-19]Status: Disposed12/6/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

G R MINERALS AND INDUSTRIES PVT. LTD.,RAIPUR vs DY. COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 76/RPR/2021[2018-19]Status: Disposed12/6/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

JHARNA JAISWAL,RAIPUR vs CIT(A), NFAC, DELHI

ITA 74/RPR/2021[2018-19]Status: Disposed12/6/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

NANESH PROJECTS,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 64/RPR/2021[2019-20]Status: Disposed12/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S. PRENTIA CONSTRUCTIONS,JAGDALPUR vs INCOME TAX OFFICER, WARD-JAGDALPUR, JAGDALPUR

ITA 62/RPR/2021[2019-20]Status: Disposed12/6/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S. PRENITA CONSTRUCTIONS,JAGDALPUR vs DY. COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 58/RPR/2021[2018-19]Status: Disposed12/6/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SANKALP REALITIES,RAIPUR vs DY. COMMISSIONER OF INCOME TAX (CPC), BANGALORE

ITA 103/RPR/2021[2017-18]Status: Disposed12/6/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

KINGER AGRICO PRIVATE LIMITED,RAIPUR vs DY. COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 102/RPR/2021[2018-19]Status: Disposed12/6/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

VIKRANT ROPES PRIVATE LIMITED,BHILAI vs INCOME TAX OFFICER, WARD-1(1), BHILAI

ITA 56/RPR/2020[2016-17]Status: Disposed12/6/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

N.R. WIRES PRIVATE LIMITED,BHILAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), BHILAI

ITA 67/RPR/2019[2013-14]Status: Disposed12/6/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MESERS VICON MOTORCYCLE AND SCOOTER INDIA PRIVATE LIMITED,RAIPUR vs ASSISTTANT COMMISSIONER OF INCOME TAX, CIRCLE -4(1), RAIPUR

ITA 194/RPR/2019[2015-16]Status: Disposed12/6/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MESERS SKY AUTOMOBILES,,RAIPUR (CG) vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2(1),, RAIPUR (CG)

ITA 149/RPR/2019[2013-14]Status: Disposed12/6/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI SHRI RANVEER SINGH VIDHURI,RAIPUR vs THE DY. COMMISSIONER OF INCOME TAX,-2(1), RAIPUR (CG)

ITA 304/BIL/2016[2012-13]Status: Disposed12/6/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED, BILASPUR,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR, BILASPUR

ITA 42/RPR/2023[2016-17]Status: Disposed9/6/2023AY 2016-17

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED, BILASPUR,BILASPUR vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR, BILASPUR

ITA 41/RPR/2023[2015-16]Status: Disposed9/6/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED, BILASPUR,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR, BILASPUR

ITA 40/RPR/2023[2014-15]Status: Disposed9/6/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED, BILASPUR,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR, BILASPUR

ITA 39/RPR/2023[2013-14]Status: Disposed9/6/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs JT. COMMISSIONER OF INCOME TAX (OSD), CIRCLE-1(1), BILASPUR

ITA 66/RPR/2021[2010-11]Status: Disposed9/6/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)