ITAT Raipur Bench

3,213 judgments

GANPAT SAHU,RAIPUR vs INCOME TAX OFFICER-4(5) , RAIPUR

ITA 61/RPR/2020[2013-14]Status: Disposed9/6/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MESERS S R INGOSTS PRIVATE LIMITED ,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1,, RAIPUR

ITA 4/RPR/2020[2011-12]Status: Disposed9/6/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(1), BILASPUR vs SOUTH EASTERN COALFIELDS LIMITED, BILASPUR

ITA 170/RPR/2018[2012-13]Status: Disposed9/6/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1(1), BILASPUR

ITA 167/RPR/2018[2012-13]Status: Disposed9/6/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

THE DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 1(1)BILASPUR, BILASPUR(CG) vs THE SOUTH EASTERN COAL FIELDS LTD., BILASPUR, BILASPUR(CG)

ITA 97/BIL/2017[2011-12]Status: Disposed9/6/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

THE SOUTH EASTERN COAL FIELDS LTD., BILASPUR,BILASPUR(CG) vs THE DY. COMMISSIONER OF INCOME TAX,CIRCLE , 1(1)BILASPUR, BILASPUR(CG)

ITA 163/BIL/2017[2010-11]Status: Disposed9/6/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SOUTH EASTERN COAL FIELDS LTD.,,BILASPUR(CG) vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1(1), BILASPUR(CG)

ITA 144/BIL/2017[2011-12]Status: Disposed9/6/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1(1), BILASPUR(CG) vs SOUTH EASTERN COAL FIELDS LTD.,, BILASPUR(CG)

ITA 143/BIL/2017[2010-11]Status: Disposed9/6/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SOUTH EASTERN COALFIELDS LTD,BILASPUR(CG) vs DY.. C.I.T.-1(1), BILASPUR(CG)

ITA 156/BIL/2014[2009-10]Status: Disposed9/6/2023AY 2009-10

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

THE DY. CIT- CIR.-1(1),, BILASPUR(CG) vs SOUTH EASTERN COALFILDS LTD.,, BILASPUR(CG)

ITA 152/BIL/2014[2009-10]Status: Disposed9/6/2023AY 2009-10

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

RASHI STEEL AND POWER LIMITED,BILASPUR vs ACIT, NEW DELHI

ITA 73/RPR/2021[2012-13]Status: Disposed8/6/2023AY 2012-13

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE- 1(1), BHILAI vs SHRI NITIN SANKHLA, DURG

ITA 98/RPR/2020[2017-18]Status: Disposed8/6/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DISHA EDUCATION SOCIETY,RAIPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, BHOPAL

ITA 60/RPR/2019[0]Status: Disposed8/6/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DISHA EDUCATION SOCIETY,RAIPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, BHOPAL

ITA 32/RPR/2019[0]Status: Disposed8/6/2023

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

VASWANI INDUSTRIES LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX- 4(1), , RAIPUR

ITA 96/RPR/2020[2012-2013]Status: Disposed5/6/2023AY 2012-2013

SHRI RAVISH SOOD (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

DILIP CONSTRUCTION COMPANY, BALOD,BALOD vs DEPUTY COMMISSIONER OF INCOME TAX-1(1), BHILAI, DURG

ITA 78/RPR/2023[2014-15]Status: Disposed1/6/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member)

KANTI LAL DUGGAD, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-4(1), RAIPUR, RAIPUR

ITA 141/RPR/2023[2017-18]Status: Disposed31/5/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member)

YASHASVI PARAKH, DURG,DURG vs INCOME TAX OFFICER, WARD-2(1), BHILAI, DURG

ITA 140/RPR/2023[2014-15]Status: Disposed31/5/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member)

BHARAT KOTECHA & SONS, RAIPUR,RAIPUR vs INCOME TAX OFFICER-4(1), RAIPUR, RAIPUR

ITA 136/RPR/2023[2019-20]Status: Disposed30/5/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member)

RATHI BANDHUS NIRMAN PVT. LTD., JAGDALPUR,BASTAR vs INCOME TAX OFFICER, WARD- JAGDALPUR, BASTAR

ITA 131/RPR/2023[2013-14]Status: Disposed30/5/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member)