ITAT Raipur Bench

3,213 judgments

SHIVENDRA SINGH,RAIPUR vs ASSESSING OFFICER, WARD-3(1), RAIPUR

ITA 13/RPR/2022[2019-20]Status: Disposed30/5/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member)

SHIVENDRA SINGH,RAIPUR vs ASSESSING OFFICER, WARD-3(1), RAIPUR

ITA 12/RPR/2022[2018-19]Status: Disposed30/5/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member)

PRAMOD KUMAR CHAND,BHILAI vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU

ITA 105/RPR/2022[2018-19]Status: Disposed30/5/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member)

RAJHARA ENGINEERING WORKS SAHKARI SAMITI MARYADIT,DALLI RAJHARA vs ASSESSING OFFICER, WARD - (2), BHILAI

ITA 110/RPR/2021[2018-19]Status: Disposed30/5/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member)

M/S. R N CONSTRUCTION,BHILAI vs DY. COMMISSIONER OF INCOME TAX (CPC),, BANGALORE

ITA 105/RPR/2021[2019-20]Status: Disposed30/5/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member)

BEC PROJECTS LIMITED,BHILAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), BHILAI

ITA 88/RPR/2019[2013-14]Status: Disposed30/5/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member)

ARUN KUMAR VERMA, BHILAI,DURG vs INCOME TAX OFFICER 1(2), BHILAI, DURG

ITA 80/RPR/2023[2019-20]Status: Disposed29/5/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member)

ARUN KUMAR VERMA, BHILAI,DURG vs INCOME TAX OFFICER 1(2), BHILAI, DURG

ITA 79/RPR/2023[2018-19]Status: Disposed29/5/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member)

SAI KRIPA TRADING, PVT. LTD, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR

ITA 119/RPR/2023[2011-12]Status: Disposed29/5/2023AY 2011-12

SHRI RAVISH SOOD (Judicial Member)

SANTOSH KUMAR NISHAD, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR

ITA 108/RPR/2023[2019-20]Status: Disposed29/5/2023AY 2019-20

SHRI RAVISH SOOD (Judicial Member)

SANTOSH KUMAR NISHAD, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR

ITA 107/RPR/2023[2018-19]Status: Disposed29/5/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member)

MARUTI CLEAN COAL AND POWER LTD.,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 91/RPR/2022[2017-18]Status: Disposed29/5/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

VANDANA ROLLING MILLS LTD,,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 72/RPR/2022[2017-18]Status: Disposed29/5/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

VANDANA ISPAT PVT. LTD.,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 71/RPR/2022[2017-18]Status: Disposed29/5/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHIVALI UDYOG (I) PVT. LTD.,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR

ITA 70/RPR/2022[2017-18]Status: Disposed29/5/2023AY 2017-18

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI LAXMAN BHAI DAHYA BHAI PATEL,DURG vs INCOME TAX OFFICER-1(1), BHILAI

ITA 29/RPR/2022[2015-16]Status: Disposed29/5/2023AY 2015-16

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

HARSHDEEP SINGH JUNEJA,RAIPUR vs DY. COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 106/RPR/2021[2018-19]Status: Disposed29/5/2023AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

RAVI SHERWANI,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX -4(1), RAIPUR

ITA 64/RPR/2020[2013-14]Status: Disposed29/5/2023AY 2013-14

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

FIVE STARCONSTRUCTION COMPANY,BHILAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1), BHILAI

ITA 45/RPR/2018[2014-15]Status: Disposed29/5/2023AY 2014-15

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SMT. PRABHA KHANDELWAL L/H OF LATE OMPRAKASH KHANDELWAL, BHILAI,DURG vs INCOME TAX OFFICER-2(1), BHILAI, DURG

ITA 55/RPR/2023[2010-11]Status: Disposed26/5/2023AY 2010-11

SHRI RAVISH SOOD (Judicial Member)