← All Benches
ITAT Raipur Bench
3,213 judgments
KESHNATH SAHU, DHAMTARI,DHAMTARI vs INCOME TAX OFFICER, WARD-DHAMTARI, DHAMTARI
ITA 135/RPR/2023[2014-15]Status: Disposed26/5/2023AY 2014-15
SHRI RAVISH SOOD (Judicial Member)
GARUDA VYAPAAR PVT. LTD., RAIPUR,RAIPUR vs INCOME TAX OFFICER-1(2), RAIPUR, RAIPUR
ITA 133/RPR/2023[2016-17]Status: Disposed26/5/2023AY 2016-17
SHRI RAVISH SOOD (Judicial Member)
PRAHLAD KORI, BILASPUR,BILASPUR vs INCOME TAX OFFICER-2(1), BILASPUR, BILASPUR
ITA 103/RPR/2023[2012-13]Status: Disposed26/5/2023AY 2012-13
SHRI RAVISH SOOD (Judicial Member)
PRAHLAD KORI, BILASPUR,BILASPUR vs INCOME TAX OFFICER-2(1), BILASPUR, BILASPUR
ITA 102/RPR/2023[2011-12]Status: Disposed26/5/2023AY 2011-12
SHRI RAVISH SOOD (Judicial Member)
GIRISH DEWANGAN, RAIPUR,RAIPUR vs INCOME TAX OFFICER-1(3), RAIPUR, RAIPUR
ITA 114/RPR/2023[2013-14]Status: Disposed25/5/2023AY 2013-14
SHRI RAVISH SOOD (Judicial Member)
RAVI KEDIA, BALODA BAZAR,BALODA BAZAR vs INCOME TAX OFFICER, WARD BHATAPARA, BALODA BAZAR, BALODA BAZAR
ITA 111/RPR/2023[2012-13]Status: Disposed25/5/2023AY 2012-13
SHRI RAVISH SOOD (Judicial Member)
GRAMIN SEWA SAHAKRI SAMITI MARYADIT, DHARSIWA,RAIPUR vs INCOME TAX OFFICER 1(2), RAIPUR, RAIPUR
ITA 89/RPR/2023[2011-12]Status: Disposed24/5/2023AY 2011-12
SHRI RAVISH SOOD (Judicial Member)
GRAMIN SEWA SAHAKARI SAMITI MARYADIT, CHAMPAJHAR,RAIPUR vs INCOME TAX OFFICER-1(1), RAIPUR, RAIPUR
ITA 88/RPR/2023[2017-18]Status: Disposed24/5/2023AY 2017-18
SHRI RAVISH SOOD (Judicial Member)
GRAMIN SEWA SAHAKARI SAMITI (MARYADIT), GAURBHAT,RAIPUR vs INCOME TAX OFFICER-1(2), RAIPUR, RAIPUR
ITA 87/RPR/2023[2017-18]Status: Disposed24/5/2023AY 2017-18
SHRI RAVISH SOOD (Judicial Member)
SHRI JAIN SHWETAMBER MURTIPUJAK SANGH,DHAMTARI vs INCOME TAX OFFICER, WARD-1, RAIPUR
ITA 16/RPR/2022[2017-18]Status: Disposed22/5/2023AY 2017-18
SHRI RAVISH SOOD (Judicial Member)
SHRI JAIN SHWETAMBER MURTIPUJAK SANGH,DHAMTARI vs INCOME TAX OFFICER, EXEMPTION, WARD-1, RAIPUR
ITA 15/RPR/2022[2016-17]Status: Disposed22/5/2023AY 2016-17
SHRI RAVISH SOOD (Judicial Member)
PAWAN GUPTA,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), RAIPUR
ITA 193/RPR/2018[2015-16]Status: Disposed12/5/2023AY 2015-16
SHRI RAVISH SOOD (Judicial Member)
RADHIKA GUPTA,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), RAIPUR
ITA 192/RPR/2018[2015-16]Status: Disposed12/5/2023AY 2015-16
SHRI RAVISH SOOD (Judicial Member)
SHRI RAHUL GUPTA,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(1) , RAIPUR
ITA 191/RPR/2018[2015-16]Status: Disposed12/5/2023AY 2015-16
SHRI RAVISH SOOD (Judicial Member)
RAHUL GUPTA(HUF),RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), RAIPUR
ITA 190/RPR/2018[2015-16]Status: Disposed12/5/2023AY 2015-16
SHRI RAVISH SOOD (Judicial Member)
M/S RADHIKA WATER & AMUSEMENT PARK INDS,,BILASPUR(CG) vs I.T.O. WARD 1(2), BILASPUR(CG)
ITA 320/BIL/2014[2005-06]Status: Disposed12/5/2023AY 2005-06
SHRI RAVISH SOOD (Judicial Member)
SATPAL SINGH SANDHU,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR
ITA 4/RPR/2023[2019-20]Status: Disposed11/5/2023AY 2019-20
SHRI RAVISH SOOD (Judicial Member)
SANTOSH CHOPRA,RAIPUR vs INCOME TAX OFFICER, CIRCLE-3(4), RAIPUR, RAIPUR
ITA 220/RPR/2022[2012-13]Status: Disposed11/5/2023AY 2012-13
SHRI RAVISH SOOD (Judicial Member)
ARYAVANSH LAND INFRATECH PVT. LTD., ,RAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX RAIPUR-1, RAIPUR
ITA 107/RPR/2022[2015-16]Status: Disposed2/5/2023AY 2015-16
SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
THE RAIPUR INDUSTRIAL STEEL CO.,RAIPUR vs INCOME TAX OFFICER, WARD-2(2), RAIPUR, RAIPUR
ITA 51/RPR/2023[2018-19]Status: Disposed28/4/2023AY 2018-19
SHRI RAVISH SOOD (Judicial Member)
